COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 57 of 1,397

Tribunals and Commissions29 Nov 2023Disposed Of

Regional Rovident Fund Commissioner Vs N. Ravindranathan & Anr

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0047

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 2(1)(o), 11, 21(b), 24AConsumer Protection Act 2019 — Section 58(1)(b)Employees' Provident Funds & Miscellaneous Provisions Act, 1952 — Section 6A, 7
Tribunals and Commissions24 Nov 2023Disposed Of

Vimhans Hospital Vs R.C. Dalal & Anr

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0042

Code of Civil Procedure, 1908 — Order 22 Rule 3, Order 22 Rule 4Consumer Protection Act, 1986 — Section 14, 18, 19
Tribunals and Commissions22 Nov 2023Disposed Of

Yash Vs Dr. Ajit Singh & Anr

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0074

Consumer Protection Act, 1986 — Section 21(b)