Tribunals and Commissions04 Dec 2023Disposed Of
Manohara Rao Kodavoor Vs M/s Tatya Infrabuild Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 56 of 1,397
Tribunals and Commissions04 Dec 2023xiv ?Pioneer Urban Land And Infrastructure Ltd. Vs. Govindan Raghavan (2019) 5 SCC 725?
Poddar Infratech Pvt. Ltd Vs M/s Imperia Structures Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)Real Estate (Regulation and Development) Act, 2016 — Section 79, 89
Tribunals and Commissions04 Dec 2023Disposed Of
Asif Khan Vs Taurus Infotek (Manoj Palwe)
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 21(a)(i), 24A
Tribunals and Commissions04 Dec 2023Disposed Of
Vikas Malhotra Vs Ramprastha Estates Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 2(o), 21(a)(i), 22
Tribunals and Commissions04 Dec 2023Allowed
Avanish Kumar Vs Reliance General Insurance Company Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0007
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Dec 2023Dismissed
Branch Manager, State Bank Of India Vs Saraswati Paul
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0006
Tribunals and Commissions04 Dec 2023Disposed Of
Ghaziabad Development Authority Vs Amar Nath Jindal
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0005
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Dec 2023Disposed Of
Sarbjit Singh @ Sarabjeet Singh Vs State Bank Of India & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Dec 2023
The Chairman Aravind Eye Hospital Vs Mr Srinivasan
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0082
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions01 Dec 2023Disposed Of
New Okhla Industrial Development Authority (Noida) Vs Rachna Sajwan
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0024
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions01 Dec 2023Disposed Of
Chetankumar Dinkarbhai Jani Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0023
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions01 Dec 2023Disposed Of
Gayatri Devi Nishad Vs V.K. Motors Works & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0022
Consumer Protection Act, 1986 — Section 2(6), 21(b)Motor Vehicle Act, 1988 — Section 39, 43, 66, 192
Tribunals and Commissions30 Nov 2023Partly Allowed
Dr. Mihir Ravindra Bapat & Anr Vs Sunstone Developers Joint Venture & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0061
Tribunals and Commissions30 Nov 2023Partly Allowed
Lalit Kumar Sehgal & Anr Vs Jaiprakash Associates Ltd
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0060
Arbitration and Conciliation Act, 1996 — Section 8Contract Act, 1872 — Section 56
Tribunals and Commissions30 Nov 2023Partly Allowed
Sandeep Goyal & Anr Vs M/s Athena Infrastructure Limited
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0059
Tribunals and Commissions30 Nov 2023Partly Allowed
Yashoda Bhatt Vs M/s Vihaan Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions30 Nov 2023Partly Allowed
Alauddin Ansari Vs Ish Realtors Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 2(1)(d), 3
Tribunals and Commissions30 Nov 2023Partly Allowed
M/s Engineers India Limited Vs PT. Asuransi Mitsui Sumitomo, Indonesia And Anr
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0056
Tribunals and Commissions30 Nov 2023Dismissed
M/s. S.S. Constructions & Ors Vs Shri Bijan Patua & Ors
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 24A
Tribunals and Commissions30 Nov 2023Dismissed
Sunil Gupta Vs Assotech Moonshine Urban Developers Pvt Ltd
National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 24AConsumer Protection Act, 2019 — Section 51(1)Limitation Act, 1963 — Section 5