Tribunals and Commissions11 Dec 2023Partly Allowed
Hare Ram Ray & 4 Ors Vs Adel Landmarks Ltd.
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 2(r), 12(1)(c), 21(a)(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 54 of 1,397
Tribunals and Commissions11 Dec 2023Partly Allowed
Mathiyavarnam Murugaiya Thevar & 2 Ors Vs M/s Ajmera Housing Corporation - Bangalore & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 12(1)(c ), 13(6)
Tribunals and Commissions11 Dec 2023Partly Allowed
Jhuma Entertainment Pvt. Ltd Vs M/s Fantasy Buildwell Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0050
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions11 Dec 2023Dismissed
Swapna Surya Developers Rep. By Its Managing Partner Sh. N. Srinivas Rao Vs Mr. D. Vijay Kumar & Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0049
Tribunals and Commissions11 Dec 2023Dismissed
M/s Vinayak Agrotech Ltd Vs M/s Maa Vaishno Devi Tanker Transport Co
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 21, 21(B)Carriers� Act, 1865 — Section 9Indian Penal Code, 1860 — Section 279
Tribunals and Commissions11 Dec 2023Disposed Of
Charanjeet Chabbra Vs Manager (Legal), ICICI Lombard General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions11 Dec 2023Partly Allowed
Gulshan Kumar Gandhi Vs Delhi Development Authority Through Its Chairman
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0046
Tribunals and Commissions11 Dec 2023Dismissed
Axis Bank Ltd Vs Bharpur Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 21(b)Negotiable Instruments Act, 1881 — Section 10, 31, 89Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
Tribunals and Commissions11 Dec 2023Dismissed
Vijay Lakshmi Purohit Vs Life Insurance Corporation Of India
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Dec 2023Dismissed
Asit Kumar Mandal Vs Station Manager, Wbsedcl & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0043
Consumer Protection Act, 1986 — Section 2(1)(d)(ii), 19Electricity Act, 2003 — Section 126, 127, 135, 136, 137, 138, 139, 140
Tribunals and Commissions11 Dec 2023Dismissed
Kusum Jain Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0042
Tribunals and Commissions08 Dec 2023Dismissed
Renuka Mall Vs Dr. Mohib Hamidi & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0041
Tribunals and Commissions07 Dec 2023Dismissed
Ashok Ramiji Gala Vs M/s Arihant Tower Chs Ltd & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0059
Tribunals and Commissions07 Dec 2023Dismissed
Dr. Adit Dey Vs Sri Durga Charan Shee & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21(b)Indian Penal Code, 1860 — Section 304A
Tribunals and Commissions07 Dec 2023Dismissed
Puja & Anr Vs Suresh Laxmanrao Shewale
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions07 Dec 2023Allowed
Amar Singh Vs New India Assurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions07 Dec 2023Dismissed
Afron Roque Antao & 2 Ors Vs M/s Ecm Builders & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0031
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions07 Dec 2023Dismissed
M/s Reliable Construction & Co Vs Begum Sakina Khatoon & Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0030
Consumer Protection Act, 1986 — Section 21, 21(b), 21(1)(b)
Tribunals and Commissions06 Dec 2023Dismissed
Uppal Housing Private Limited Vs Jaswant Singh Aroa & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0040
Tribunals and Commissions06 Dec 2023Partly Allowed
Sonali Chandiramani & Anr Vs Marvel Omega Builders Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0039
Consumer Protection Act, 1986 — Section 2(1)(d), 13(1)