Tribunals and Commissions20 Dec 2023Dismissed
C.G. State Electricity Board Vs Ram Nihora Sahu
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0096
Consumer Protection Act 1986 — Section 21(b)Electricity Act, 2003 — Section 161
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 52 of 1,397
Tribunals and Commissions20 Dec 2023Dismissed
Samar Kumar Biswas Vs Citi Bank & Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0095
Consumer Protection Act 1986 — Section 2, 20(d)(ii)
Tribunals and Commissions20 Dec 2023Dismissed
Sudarshan Kumar Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0094
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions20 Dec 2023Allowed
Chief General Manager, Secl & Anr Vs Regional Commissioner, CMPF & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0093
Consumer Protection Act 1986 — Section 2(1)(d)(i), 2(1)(d)(ii), 2(1)(o), 11
Tribunals and Commissions19 Dec 2023Disposed Of
Gagan Suri Vs M/s Ansal Properties And Infrastructure Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0175
Tribunals and Commissions19 Dec 2023Dismissed
Kishorbhai Bhikhabhai Vavaliya Vs M/s Rudraksh Developers
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0146
Tribunals and Commissions19 Dec 2023Dismissed
Sandhyaben Ghanshyambhai Prajapati Vs M/s Rudraksh Developers
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0145
Tribunals and Commissions19 Dec 2023Dismissed
Love Home Marwar Via Manager Vs Anil Kumar S/o Shri Ram Bhajan
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0144
Tribunals and Commissions19 Dec 2023Partly Allowed
Vaibhav Kumar & 9 Ors Vs M/s 1000 Trees Housing Pvt. Ltd. (Ats Meadows Pvt. Ltd.) & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0107
Arbitration and Conciliation Act, 1996 — Section 8Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions19 Dec 2023Dismissed
Nasrul Hassan Dosani @ Md. Kesar Dosani Vs M/s Jaika Automobile Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0092
Tribunals and Commissions19 Dec 2023Disposed Of
Vasan Automotive Ltd. & Anr Vs Subhash Rajaram Vande
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0091
Tribunals and Commissions19 Dec 2023Dismissed
Oriental Insurance Co. Ltd Vs Harishankar Commercial Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0085
Code of Civil Procedure, 1908 — Order 6 Rule 17Consumer Protection Act 1986 — Section 19Indian Penal Code, 1860 — Section 279, 304A
Tribunals and Commissions19 Dec 2023Dismissed
IDBI Federal Life Insurance Co. Ltd Vs Hariprasad Jethaliya
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0084
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions18 Dec 2023Allowed
Future Generali India Insurance Company Ltd Vs Balram Das & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0090
Consumer Protection Act 1986 — Section 21(b)Motor Vehicles Act, 1988 — Section 39
Tribunals and Commissions18 Dec 2023Allowed
Mercedes Benz India Pvt. Ltd. (Formerly Known As Daimlerchrysler India Pvt. Ltd.) Vs Saboo Industries & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0081
Consumer Protection Act 1986 — Section 13(1)(c), 21(b)
Tribunals and Commissions15 Dec 2023Dismissed
J.S Tractors Vs Girraj Prasad & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0104
Tribunals and Commissions15 Dec 2023
HDFC Bank Limited Vs Upkar Sales Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0103
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions15 Dec 2023Dismissed
Gangamai Industries & Construction Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0075
Consumer Protection Act 1986 — Section 19Insurance Act, 1938 — Section 64UM(2)
Tribunals and Commissions15 Dec 2023Disposed Of
Eden Real Estates Pvt. Ltd Vs Prakash Chand Abhani & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0074
Consumer Protection Act 1986 — Section 19Arbitration & Reconciliation Act, 1996 — Section 8
Tribunals and Commissions15 Dec 2023Disposed Of
M/s Genesis Infratech Pvt. Ltd. & 2 Ors Vs Mohd. Zaki
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0073
Consumer Protection Act 1986 — Section 19