Tribunals and Commissions26 Dec 2023Disposed Of
Ms Surya Fabric Vs Universal Sompo General Insurance Company
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0170
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 50 of 1,397
Tribunals and Commissions26 Dec 2023Dismissed
M/s Parkwood Developers Private Limited Vs Raman Bakshi
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0169
Consumer Protection Act 2019 — Section 52
Tribunals and Commissions26 Dec 2023Dismissed
M/s Parkwood Developers Private Limited Vs Vandna
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0168
Tribunals and Commissions22 Dec 2023Disposed Of
Shriram General Insurance Co. Ltd Vs Bhimappa Channappa Goravankolla
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0138
Tribunals and Commissions22 Dec 2023Allowed
Vandana Nigam Vs Superintendent Post Office & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0137
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions22 Dec 2023Disposed Of
IFFCO Tokio General Insurance Company Ltd Vs M/s Forech India Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0127
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(ii), 19
Tribunals and Commissions22 Dec 2023Dismissed
Parso Bhagchand Mansukhani Vs M/s Heritage Health Service Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0126
Tribunals and Commissions22 Dec 2023Dismissed
New India Assurance Co. Ltd. Vs Jyoti B. Mehta
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0125
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions22 Dec 2023Disposed Of
M/s Harsh Constructions & Anr Vs Vinay Kumar G. Bajpai
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0123
Tribunals and Commissions22 Dec 2023Dismissed
Mohd. Akram Choudhary Vs Chambal Motors Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0122
Tribunals and Commissions22 Dec 2023Allowed
Dr. K.S. Behgal, Sole Proprietor Behgal Institute Of It & Radiation Technology Vs Varian Medical Systems International India Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0121
Consumer Protection Act, 1986 — Section 17, 19Limitation Act, 1963 — Section 14
Tribunals and Commissions22 Dec 2023Dismissed
Bank Of India Vs MD. Mozammel Haque, Proprietor Of M/S. Mahatron Enterprises
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0120
Consumer Protection Act, 1986 — Section 2(1)(d), 19
Tribunals and Commissions22 Dec 2023Dismissed
New India Assurance Co. Ltd.Vs Kapil Kumar Jangid
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0119
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 64UM(1A), 64UM(2)
Tribunals and Commissions22 Dec 2023Allowed
Universal Sompo General Insurance Company Limited Vs M/s Subhash Traders & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0118
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions22 Dec 2023Dismissed
DLF Southem Towns Pvt. Ltd. & 2 Ors Vs Dr. Johny Cyriac & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0117
Tribunals and Commissions22 Dec 2023Dismissed
United India Insurance Company Ltd Vs M/s Krishna Overseas
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0116
Consumer Protection Act, 2019 — Section 51, 72Insurance Act, 1938 — Section 64UM(1A), 64UM(2)Indian Penal Code, 1860 — Section 34, 407, 420
Tribunals and Commissions22 Dec 2023Dismissed
Shriram General Insurance Co. Ltd Vs Sankunwar Sahu
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0115
Limitation Act, 1963 — Section 5
Tribunals and Commissions22 Dec 2023Disposed Of
Shriram General Insurance Co.Ltd. Vs Tukaram Ramappa Uppar
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0114
Tribunals and Commissions22 Dec 2023Dismissed
Vijay Kumar Mahajan Vs Chief Administrator, Punjab Urban Development Authority (Puda) & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0113
Consumer Protection Act, 1986 — Section 2(d), 19Punjab Apartment and Property Regulation Act, 1995 — Section 44, 44(2)
Tribunals and Commissions21 Dec 2023Dismissed
Mr. Anand Kankipati S/O. K. Hanumantha Rao Vs Samatha Rehabilitation And Psychiatric Centre
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0173
Consumer Protection Act 1986 — Section 24A