Tribunals and Commissions21 Dec 2023Dismissed
Chandranath Jha & Anr Vs Joydeep Sinha & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0172
Consumer Protection Act 1986 — Section 24A
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 51 of 1,397
Tribunals and Commissions21 Dec 2023Dismissed
M/s Arina Builders And Developers Through Mrs. Aruna Shaileshbhai Jain Vs Mrs.Chhaya Jignesh Desai
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0171
Consumer Protection Act 1986 — Section 24A
Tribunals and Commissions21 Dec 2023Dismissed
Sikka Infrastructure Pvt. Ltd Vs Ankit Khurana
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0143
Tribunals and Commissions21 Dec 2023Allowed
Azad Singh Arya Vs Bestech India Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0142
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
Tribunals and Commissions21 Dec 2023Partly Allowed
Raj Kumar Vs Taneja Developers & Infrastructures Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0141
Tribunals and Commissions21 Dec 2023Disposed Of
Atul Gupta & Anr Vs M/s Ireo Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0140
Tribunals and Commissions21 Dec 2023Dismissed
New India Assurance Co. Ltd Vs M/s M.R. Filling Station
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0106
Consumer Protection Act 1986 — Section 21(b)Central Motor Vehicles Rules, 1989 — Rule 132(5)
Tribunals and Commissions21 Dec 2023Disposed Of
Vikas Goyal Vs Haryana Urban Development Authority & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0105
Consumer Protection Act 1986 — Section 2(d), 21(b)
Tribunals and Commissions20 Dec 2023Dismissed
Sukhvir Singh Vs Ansal Lotus Melange Projects Pvt. Ltd. (City Centre)
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0174
Consumer Protection Act 1986 — Section 24A
Tribunals and Commissions20 Dec 2023Dismissed
Krishan Dutt Sharma Vs Reliance Life Insurance Co. Ltd & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0139
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions20 Dec 2023Allowed
Ranji Bhandari & Anr Vs M/s Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0112
Code of Civil Procedure, 1908 — Section 146Transfer of Property Act, 1881 — Section 52
Tribunals and Commissions20 Dec 2023Allowed
Madhulekha Sawhney Vs M/s Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0111
Code of Civil Procedure, 1908 — Section 146Transfer of Property Act, 1881 — Section 52
Tribunals and Commissions20 Dec 2023Allowed
Tejinder Singh Vs M/s. Shipra Estate Ltd. & Jai Krishan Estate Developers Pvt. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0110
Code of Civil Procedure, 1908 — Section 146Transfer of Property Act, 1881 — Section 52
Tribunals and Commissions20 Dec 2023Allowed
Ambience Island Apartment Owners Vs Raj Singh Gehlot & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0108
Code of Civil Procedure, 1908 — Section 146Consumer Protection Act, 1986 — Section 13(7)
Tribunals and Commissions20 Dec 2023Dismissed
M/s Vivek Traders Vs National Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0102
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions20 Dec 2023Dismissed
U.C. Mittal Alias Uttam Chand Mittal & Anr Vs M/s Gaur Sons India Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0101
Consumer Protection Act 1986 — Section 25, 27Consumer Protection Act, 2019 — Section 51
Tribunals and Commissions20 Dec 2023Dismissed
The Manager, ICICI Bank Ltd Vs Talakkottur RS. David
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0100
Consumer Protection Act 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions20 Dec 2023Dismissed
HDFC Bank Limited Vs Manjit Kaur & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0099
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions20 Dec 2023Dismissed
Senior Branch Manager, LIC Of India Vs Asst. Provident Fund Commissioner Employees Provident Fund Organization & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0098
Contract Act, 1872 — Section 182
Tribunals and Commissions20 Dec 2023Disposed Of
Sandeep Dhanda Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0097
Motor Vehicles Act, 1988 — Section 185, 202