Tribunals and Commissions15 Dec 2023Disposed Of
UCO Bank & Anr Vs Vinay Kumar Agrawal & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0072
Consumer Protection Act, 2019 — Section 2(7), 51
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 53 of 1,397
Tribunals and Commissions15 Dec 2023Disposed Of
UCO Bank & Anr Vs Shweta Agarwal & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0071
Consumer Protection Act, 2019 — Section 2(7), 51
Tribunals and Commissions15 Dec 2023Dismissed
National Insurance Company Limited Vs M/s Shivam Medico
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0070
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions15 Dec 2023Dismissed
Housing Commissioner Up Avas Vikas Parishad & Ors Vs Shiv Charan Sagar
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0069
Tribunals and Commissions14 Dec 2023Dismissed
Vikas Bhatnagar Vs Principal Nodal Officer, Hdfc Bank Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0068
Tribunals and Commissions14 Dec 2023Dismissed
Kalinga Eye Hopsital & Research Centre Vs Bhabagrahi Sahu & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 2(1)(o), 21(b)
Tribunals and Commissions13 Dec 2023Dismissed
Mahima General Avam Kangan Stores Vs Manager, Reliance Insurance Company Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0083
Tribunals and Commissions13 Dec 2023Dismissed
The Secretary, Lucknow Development Authority Vs Om Prakash Srivastava
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0077
Tribunals and Commissions13 Dec 2023
Shashi Bhushan Kumar Vs Branch Manager, State Bank Of India
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0076
Tribunals and Commissions13 Dec 2023Partly Allowed
Dharamvir Singh & Anr Vs Jai Prakash Associates Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0065
Consumer Protection Act 1986 — Section 21Arbitration and Conciliation Act, 1996 — Section 8
Tribunals and Commissions13 Dec 2023Allowed
Shashidhar Korrapati Vs M/s Bindu Homes Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 24ALimitation Act, 1963 — Section 9
Tribunals and Commissions13 Dec 2023Disposed Of
Baldev Alloys Private Limited Vs Chairman Cum Managing Director, New India Assurance Company Limited & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0063
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions13 Dec 2023Disposed Of
Canara Bank & 3 Ors Vs Swaran Singh Saggu
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0062
Consumer Protection Act 1986 — Section 15
Tribunals and Commissions13 Dec 2023Dismissed
Gopikishan Vs Rajesh
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0061
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions13 Dec 2023Dismissed
Prajakta Pradeep Mulay Vs Vinod Goyal
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0060
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions12 Dec 2023Allowed
M/s Maini Enterprises Vs Oriental Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Dec 2023Dismissed
Dr. Narendra Singh Gill Vs Amri Devi (Dead) & 5 Ors., Through Lrs
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0057
Code of Civil Procedure, 1908 — Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 11Consumer Protection Act, 1986 — Section 2(1)(c), 2(1)(o), 21(b)Indian Succession Act, 1925 — Section 306
Tribunals and Commissions11 Dec 2023Disposed Of
S. Jayaraman Vs A.P. Sethuraman Proprietor, Arasu Medicals Group
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21, 21(b)
Tribunals and Commissions11 Dec 2023Disposed Of
Anita Sharma Vs Estate Officer, Madhya Pradesh Housing Board & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 13(1)(A), 15, 21(b)Madhya Pradesh Municipal Act 1956 — Section 301
Tribunals and Commissions11 Dec 2023Allowed
Suganthi Murali Vs M/s Landmark Apartments Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0053
Consumer Protection Act, 1986 — Section 2(1)(d), 21