Tribunals and Commissions01 Jan 2024Allowed
Mohinder Singh Panesar & Anr Vs DLF Home Developers Limited
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 13(1)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 48 of 1,397
Tribunals and Commissions01 Jan 2024Allowed
Suneal Kumar Singhal & Anr Vs M/s Supertech Realtors Pvt. Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 12(1)(a), 21
Tribunals and Commissions01 Jan 2024Dismissed
Punjab Urban Planning & Development Authority Vs Gurinder Singh
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0007
Consumer Protection Act, 2019 — Section 2(7), 51
Tribunals and Commissions01 Jan 2024Dismissed
M/s Kohli Nursing Home & Maternity Centre Vs Sonika Kapoor Through Lrs
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0006
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions01 Jan 2024Dismissed
Patanjali Foods Ltd Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0005
Tribunals and Commissions01 Jan 2024Allowed
Reliance General Insurance Company Ltd Vs Ram Mehar
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0004
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions01 Jan 2024Disposed Of
Seelam Srinivasa Chenchi Reddy Vs M/s Ashok Leyland Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0003
Consumer Protection Act 1986 — Section 13(c), 21
Tribunals and Commissions01 Jan 2024Disposed Of
Marina Heights & 3 Ors Vs Harbhajan Singh Tagarh & Anr
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0002
Consumer Protection Act 1986 — Section 21(b), 24A
Tribunals and Commissions01 Jan 2024Disposed Of
Rahul Ranka Vs Oriental Insurance Company Limited
National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0001
Consumer Protection Act 1986 — Section 21(b)Indian Penal Code, 1860 — Section 379
Tribunals and Commissions29 Dec 2023Dismissed
Vijaya Bank Vs K. Bangara Raju & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0177
Consumer Protection Act 1986 — Section 19Karnataka Town and Country Planning Act, 1961 — Section 14B
Tribunals and Commissions29 Dec 2023Allowed
M/s T & T Motors Ltd. & Anr Vs Pawan Gupta
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0166
Consumer Protection Act 1986 — Section 13, 13(1)(c), 13(1)(d), 19
Tribunals and Commissions29 Dec 2023Disposed Of
Sanjay Dhall Vs M/s Nexgen Infracon Private Limited (A Mahagun Group Company)
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0165
Tribunals and Commissions29 Dec 2023Dismissed
Barnali Ghosh & Anr Vs Oasis Landmarks Llp & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0164
Tribunals and Commissions29 Dec 2023Partly Allowed
Amresh Kumar Sinha & Anr Vs Satya Developers Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0163
Arbitration and Conciliation Act, 1996 — Section 8Contract Act, 1872 — Section 74
Tribunals and Commissions29 Dec 2023Dismissed
Kolkata Fish Supplier Welfare Association Vs R.G. Nirman Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0162
Arbitration and Conciliation Act, 1996 — Section 9
Tribunals and Commissions29 Dec 2023Dismissed
M. Rajashri & 124 Ors Vs M/s Sanathnagar Enterprises Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0161
Code of Civil Procedure, 1908 — Order 2 Rule 2Consumer Protection Act 1986 — Section 12(1)(c), 24A
Tribunals and Commissions29 Dec 2023Dismissed
Srinivasan Parthasarathy Vs Silvex Realty Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0160
Arbitration and Conciliation Act, 1996 — Section 7, 11, 17Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
Tribunals and Commissions29 Dec 2023Dismissed
Pravin Padmakar Banavalikar Vs Silvex Realty Private Limited
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0159
Arbitration and Conciliation Act, 1996 — Section 7, 11, 17Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)
Tribunals and Commissions29 Dec 2023Dismissed
Chief Executive Officer Central Government Employees Welfare Housing Organization (CGEWHO) Vs Manoj Kumar Patel & Anr
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0158
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions29 Dec 2023Dismissed
United India Insurance Co. Ltd. & Anr Vs Renuka Gurung
National Consumer Disputes Redressal Commission · (2023) 12 NCDRC CK 0157
Consumer Protection Act, 1986 — Section 21(b)