COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 58 of 1,397

Tribunals and Commissions15 Nov 2023Dismissed

Sunil Chandulal Shah & Ors Vs Anilkumar L. Acharya & Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0070

Consumer Protection Act, 1986 — Section 25, 27Consumer Protection Act, 2019 — Section 71, 72

Tribunals and Commissions15 Nov 2023Allowed

M/s Shakambari Polymers Private Limited Vs Oriental Insurance Co. Ltd. & 3 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0069

Tribunals and Commissions15 Nov 2023Disposed Of

Amiya Prakash Mishra Vs U.P. Avas Evam Vikas Parishad & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0062

Consumer Protection Act 1986 — Section 2(1)(d), 21(b)Housing Development Board Regulation, 1979 — Section 15

Tribunals and Commissions14 Nov 2023Allowed

Khanna Paper Mills Ltd Vs United India Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0068

Tribunals and Commissions13 Nov 2023Dismissed

Post Master, Kalyan City Post Office Vs Ramchandra Mahipati Ghadge

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0067

Tribunals and Commissions13 Nov 2023Allowed

Rajiv Malhotra & 2 Ors Vs M/s Parsvnath Developers Limited & 3 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0066

Tribunals and Commissions13 Nov 2023Allowed

Chandigarh Housing Board Vs M/s Parsvnath Developers Limited & 3 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0065

Consumer Protection Act, 1986 — Section 27

Tribunals and Commissions13 Nov 2023Dismissed

M/s Empire Home Appliances Ltd Vs National Insurance Co. Ltd

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0063

Tribunals and Commissions10 Nov 2023Allowed

New India Assurance Co. Ltd Vs M/S. Chiripal Industries Limited

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0041

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions10 Nov 2023Allowed

HDFC Egro General Insurance Co. Ltd. Vs Lataben

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0040

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions10 Nov 2023Disposed Of

Manish Kumar Mittal Vs Parsvnath Developers Limited & Anr

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0039

Consumer Protection Act, 1986 — Section 17, 19, 24A(2)

Tribunals and Commissions10 Nov 2023Dismissed

Manisha Krishi Bhandar Vs Oriental Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0038

Consumer Protection Act, 1986 — Section 19

Tribunals and Commissions10 Nov 2023Disposed Of

J. Nagi Reddy Vs Ravi Shankar & Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0037

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(f), 2(1)(o), 19Transfer of Property Act 1882 — Section 55Evidence Act, 1872 — Section 92, 93, 94

Tribunals and Commissions10 Nov 2023Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Bhupender Gahlawat

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0036

Consumer Protection Act, 1986 — Section 15, 19

Tribunals and Commissions09 Nov 2023Allowed

M/s Swarna Motors Vs Oriental Insurance Company Limited & 2 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0035

Consumer Protection Act, 1986 — Section 21Insurance Act, 1938 — Section 64UM, 64UM(2)Insurance Regulatory and Development Authority (Protection of Policyholder�s Interests) Regulations, 2002 — Regulation 9, 9(6)

Tribunals and Commissions09 Nov 2023Disposed Of

Monika Dhingra Vs Pioneer Urban Land & Infrastructure Limited & 3 Ors

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0034

Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 2(r)(1), 21, 21(a)(i)

Tribunals and Commissions09 Nov 2023Disposed Of

M/s. Reddy Veeranna Constructions Pvt. Ltd Vs United India Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0033

Tribunals and Commissions09 Nov 2023Disposed Of

Anubhav Singhal & Anr Vs M/s Raheja Developers Ltd

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0032

Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 2(1)(r), 14, 14(1)(d), 21(a)(i), 24A

Tribunals and Commissions09 Nov 2023Disposed Of

Avalon Rojects (A Unit Of Grj Distributors & Developers Pvt. Ltd.) Vs Suresh Chandra Goyal

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0031

Tribunals and Commissions09 Nov 2023Dismissed

Vipul Motors Pvt. Ltd Vs Padmini Joshi & Anr

National Consumer Disputes Redressal Commission · (2023) 11 NCDRC CK 0030

Consumer Protection Act, 1986 — Section 2(1)(d), 21, 21(b)