Tribunals and Commissions27 Oct 2023Disposed Of
Ansal Properties & Infrastructure Ltd Vs Varinder Kumar & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0154
Consumer Protection Act, 1986 — Section 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 61 of 1,397
Tribunals and Commissions27 Oct 2023Dismissed
Manish Gupta Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0153
Consumer Protection Act, 1986 — Section 19Marine Insurance Act, 1963 — Section 7, 16
Tribunals and Commissions27 Oct 2023Dismissed
M/s Crystal Buildtech Private Limited Vs Mr. Rupesh Gupta
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0152
Consumer Protection Act 1986 — Section 21(b)Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions27 Oct 2023Disposed Of
Bennett Coleman & Co. Ltd. & 2 Ors Vs Krishnapada Pal
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0151
Consumer Protection Act, 1986 — Section 2(1)(d), 21(b)Negotiable Instruments Act, 1881 — Section 118, 118(a)
Tribunals and Commissions27 Oct 2023Dismissed
Perminder Kumar Vs DLF Homes Pvt. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0107
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Oct 2023Allowed
Honda Cars India Ltd Vs Dr. Nitin Dange & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0106
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Oct 2023Allowed
Shaman Cars India Pvt. Ltd. & Anr Vs Dr. Nitin Dange & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0105
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions27 Oct 2023Disposed Of
National Insurance Co. Ltd. Vs Rakesh Kumar Sinha & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0104
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions26 Oct 2023Disposed Of
Karan Singh Vs Managing Director Or Head Incharge, M/S. Divine Associates & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0160
Tribunals and Commissions26 Oct 2023Dismissed
Cheruku Radhika Vs Branch Manager, Lic Of India & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0159
Tribunals and Commissions26 Oct 2023Disposed Of
M/s Aziz Wall Paper Vs National Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0147
Tribunals and Commissions26 Oct 2023Partly Allowed
Parveen Lata Jain Vs M/s DLF Universal Limited
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0146
Tribunals and Commissions26 Oct 2023Dismissed
Bankelal Ramanad Yadav Vs M/s Gajanad Properties & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0145
Consumer Protection Act 1986 — Section 21, 21(b)
Tribunals and Commissions26 Oct 2023Dismissed
Life Insurance Corporation Of India & Anr Vs Illa Rajaiah
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0144
Consumer Protection Act 1986 — Section 21(b)
Tribunals and Commissions25 Oct 2023Disposed Of
P. Laxman Shenoy Vs Shashi Kumar
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0134
Limitation Act, 1963 — Section 5
Tribunals and Commissions25 Oct 2023Disposed Of
Vinod Bhutani Vs Shuchi Chaudhry
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0133
Consumer Protection Act, 1986 — Section 14, 18, 19
Tribunals and Commissions25 Oct 2023Disposed Of
Bajaj Allianz Life Insurance Company Ltd. & Anr Vs Geeta Devi
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0132
Consumer Protection Act, 1986 — Section 19Insurance Act, 1938 — Section 45
Tribunals and Commissions25 Oct 2023Dismissed
Raghuveer Singh Vs Trehan Home Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0131
Consumer Protection Act, 1986 — Section 27
Tribunals and Commissions25 Oct 2023Dismissed
Mrs. Dundoo Aruna Kumari Vs Y. Naga Satish & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0130
Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(d)(i), 2(1)(d)(ii), 24AConsumer Protection Act, 2019 — Section 2(7)(ii), 51
Tribunals and Commissions25 Oct 2023Disposed Of
3Ben's Constructions & 2 Ors Vs Bency Raghavan
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0129
Negotiable Instruments Act, 1881 — Section 138Limitation Act, 1963 — Section 5