Tribunals and Commissions11 Oct 2023Disposed Of
Ghaziabad Development Authority Vs Ajay Kumar Sood
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0090
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 65 of 1,397
Tribunals and Commissions11 Oct 2023Dismissed
Mohd. Khalid Vs ICICI Lombard General Insurance Co. Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0073
Tribunals and Commissions11 Oct 2023Dismissed
Ashok Vittahlrao Jaisingpure Proprietor Of Saurabh Enterprises Vs Ashok Sonbaji Dhabekar
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0072
Tribunals and Commissions11 Oct 2023Dismissed
Ashabai & 3 Ors Vs Executive Engineer, M.S.E.B. (Rural) & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0061
Tribunals and Commissions11 Oct 2023Dismissed
Nigar Usmani Vs Managing Director, Mahindra & Mahindra Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0057
Tribunals and Commissions11 Oct 2023Disposed Of
Manish Kumar Patni & Anr Vs Tata Capital Housing Finance Limited
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0049
Negotiable Instruments Act, 1881 — Section 138Payment and Settlement Systems Act, 2007 — Section 25
Tribunals and Commissions11 Oct 2023Disposed Of
Paradise Builders Pvt. Ltd. & Anr Vs Prabhjeet Kaur & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 14(1)(d)`
Tribunals and Commissions11 Oct 2023Allowed
Life Insurance Corporation Of India Vs G. Kouslaya
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 2(1)(g), 19Insurance Act, 1983 — Section 45
Tribunals and Commissions11 Oct 2023Dismissed
Suresh Kumar Through Lrs Vs Pt. B.D. Sharma Post Graduate Institute Of Medical Sciences Through Its Director, Rohtak
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0046
Tribunals and Commissions11 Oct 2023Allowed
Escorts Construction Equipment Limited & Anr Vs Ranyodh Singh & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 13(1)(c), 14, 19
Tribunals and Commissions11 Oct 2023Allowed
Badri Prasad Verma Vs M/s Anurag Exports & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0044
Code Of Civil Procedure, 1908 — Order 41 Rule 22
Tribunals and Commissions11 Oct 2023Dismissed
Brig Cargo International & Anr Vs M/s Anurag Exports & Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0043
Code Of Civil Procedure, 1908 — Order 41 Rule 22
Tribunals and Commissions11 Oct 2023Disposed Of
Mercedes Benz India Private Limited Vs Smt Revathi Giri
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0042
Consumer Protection Act, 1986 — Section 2(1)(d ), 13(1)(c), 14(1)(d)
Tribunals and Commissions11 Oct 2023Disposed Of
Heritage Cottages Pvt. Ltd Vs Satish Chandra Jain
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0041
Haryana Development & Regulation of Urban Area Rules, 1976 — Rule 13
Tribunals and Commissions11 Oct 2023Dismissed
India First Life Insurance Co. Ltd. & Anr Vs Ms. Shaik Mumtaj & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0040
Tribunals and Commissions11 Oct 2023Dismissed
Aviva Life Insurance Co. India Pvt. Ltd Vs M. Krishna Veni
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0039
Indian Penal Code, 1860 — Section 304A, 338
Tribunals and Commissions10 Oct 2023Dismissed
Kolappan Thanu Achari Vs R. Gunanithi
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0148
Tribunals and Commissions10 Oct 2023Partly Allowed
Flora Welfare Association Vs M/s Shree Vardhman Infrahomes Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0143
Consumer Protection Act, 1986 — Section 12(1)(b)Haryana Registration and Regulation of Societies Act, 2012 — Section 2(1)(o)
Tribunals and Commissions10 Oct 2023Partly Allowed
Smita Goel Vs Raheja Developers Limited
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0142
Consumer Protection Act, 1986 — Section 14(1)(d)
Tribunals and Commissions10 Oct 2023Partly Allowed
Rishab Jain Vs Raheja Developers Limited
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0141
Consumer Protection Act, 1986 — Section 14(1)(d)