Tribunals and Commissions06 Oct 2023Disposed Of
Renu Vs Life Insurance Corporation Of India
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0014
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 67 of 1,397
Tribunals and Commissions05 Oct 2023Allowed
Girish Kumar, S/o Shri Harishchand Vs United India Insurance Company Ltd, Through Manager. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0069
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions05 Oct 2023Allowed
Mohd. Salim Vs M/s Pyramid Developers
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0068
Consumer Protection Act, 2019 — Section 41, 58(1)(b)
Tribunals and Commissions05 Oct 2023Dismissed
M/s Dwarkadhis Projects Pvt. Ltd Vs Shri Pratap Chand Nasa & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0067
Consumer Protection Act 1986 — Section 19
Tribunals and Commissions04 Oct 2023Dismissed
Tulsi Hospital Through Amr Shankar Gupta Vs Roop Lal
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0065
Consumer Protection Act 1986 — Section 21(1)(b)
Tribunals and Commissions04 Oct 2023Dismissed
Greaves Cotton Ltd Vs M/s Uma Associates & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0031
Consumer Protection (Consumer Commission Procedure) Regulations, 2020 — Regulation 14
Tribunals and Commissions04 Oct 2023Dismissed
Suresh Valecha Vs M/s United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0020
Tribunals and Commissions04 Oct 2023
Bombay Andhra Transport Co. Vs Girijan Co Op Corporative Ltd Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0017
Tribunals and Commissions04 Oct 2023Disposed Of
Gulshan Kumar Kapoor Vs Parsvnath Developers Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions04 Oct 2023Disposed Of
Depesh Kumar Vs Jalandhar Improvement Trust & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0012
Tribunals and Commissions04 Oct 2023Disposed Of
Sanjiv Goyal Vs Parsvnath Developers Limited & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0011
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions04 Oct 2023Disposed Of
Saurabh Sharma Vs M3M India Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0010
Consumer Protection Act, 1986 — Section 2(1)(d), 21(a)(i)
Tribunals and Commissions04 Oct 2023
M/s Agarwal & Company Vs United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0009
Consumer Protection Act, 1986 — Section 19, 24AIndian Penal Code, 1860 — Section 379
Tribunals and Commissions04 Oct 2023Dismissed
Ram Madhav Ayre & Anr Vs M/s Subh Enterprises & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0008
Consumer Protection Act, 1986 — Section 24ACode of Civil Procedure, 1908 — Section 151, Order 9 Rule 13
Tribunals and Commissions04 Oct 2023Allowed
Balkishan Saraf Vs DLF Home Developers Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0007
Tribunals and Commissions04 Oct 2023Partly Allowed
Krishna Devi Vs DLF Home Developers Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0006
Tribunals and Commissions04 Oct 2023Disposed Of
Arup Sinha Vs Ireo Grace Realtech Private Limited & 4 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0005
Tribunals and Commissions04 Oct 2023Disposed Of
State Bank Of India Vs Swati Datatech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0004
Consumer Protection Act, 1986 — Section 2, 2(1)(d)(ii), 21, 21(b)
Tribunals and Commissions04 Oct 2023Allowed
Sunil Dufare Vs State Bank Of Mysore & Anr
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0003
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions04 Oct 2023Disposed Of
Rajendra Prasad Choubey Vs State Bank Of India & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 10 NCDRC CK 0002
Consumer Protection Act, 1986 — Section 21, 21(b)Evidence Act, 1872 — Section 73