Tribunals and Commissions11 Sept 2023Dismissed
Jawahar Lal Nehru Hospital And Research Centre & Anr Vs Shradhanjali Maniya & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0027
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 73 of 1,397
Tribunals and Commissions11 Sept 2023Disposed Of
Ravindra Vs Gurukrupa Housing Agency
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0021
Consumer Protection Act, 1986 — Section 22(a)
Tribunals and Commissions06 Sept 2023Allowed
Shubhanyu Manjit Singh & Anr Vs Pune Kondhwa Reality Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0057
Tribunals and Commissions06 Sept 2023Dismissed
M/s Solaris Realtech Pvt Ltd Vs Prakash Kumar
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0038
Consumer Protection Act, 2019 — Section 58(1)(b)
Tribunals and Commissions06 Sept 2023Allowed
Ram Sarup Kanda & Anr Vs Parshavnath Developers Ltd. & Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0037
Tribunals and Commissions06 Sept 2023Dismissed
Ajay Kumar Singh Vs Reliance General Insurance Co. Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0036
Tribunals and Commissions06 Sept 2023Dismissed
Anshul Singh Vs Global Health Pve Ltd
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 58(1)(b)
Tribunals and Commissions06 Sept 2023Dismissed
Shriram General Insurance Company Limited Vs Mohd Sayeed
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions06 Sept 2023Dismissed
Mayank Kr. Singh Vs Asstt. Engineer, Jaipur Vidyut Vitran Nigam Ltd. & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0033
Tribunals and Commissions06 Sept 2023Disposed Of
Veena Bajaj & Anr Vs M/s Nexgen Infracon Private Limited (A Mahagun Group Company)
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0032
Consumer Protection Act, 1986 — Section 21(1)(a)Contract Act, 1872 — Section 60
Tribunals and Commissions06 Sept 2023Disposed Of
Mahamaya Polychem Private Limited Vs New India Assurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0020
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions06 Sept 2023Disposed Of
Anshul Agarwal Vs Shreeniwas Cotton Mills Limited
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0013
Consumer Protection Act, 1986 — Section 2(1)(d), 2(o), 2(r), 21(1)(b)(i)Maharashtra Ownership of Flats Act, 1963 — Section 4
Tribunals and Commissions06 Sept 2023Allowed
D. Vamshi Krishna Reddy Vs M/s United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0012
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions06 Sept 2023Dismissed
M/s A.M. Travels Vs Jayant Ahuja & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0011
Consumer Protection Act 2019 — Section 58(1)(b)
Tribunals and Commissions06 Sept 2023Allowed
Jaipal Singh Chauhan Vs Regional Manager, New India Assurance Company Limited
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0010
Motor Vehicle Act, 1988 — Section 149(2)Workmen's Compensation Act, 1923 — Section 3, 4
Tribunals and Commissions05 Sept 2023Dismissed
M/s Bimal Textiles Panipat Vs United India Insurance Co. Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0031
Tribunals and Commissions05 Sept 2023
M/s S. S. Enterprises Vs Buldhana Urban Multi State Co Op. Credit Society Ltd. Buldhana & 2 Ors
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0030
Consumer Protection Act, 2019 — Section 2(7), 58
Tribunals and Commissions05 Sept 2023Dismissed
Mukesh Kumar Mittal Vs M/S. Rajni Infrasteucture Pvt. Ltd
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0025
Tribunals and Commissions05 Sept 2023Disposed Of
President, M/S. Karnataka Telecom Department Employees Co-Operative Society Ltd. & Anr Vs R. Arunkumar
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0019
Tribunals and Commissions05 Sept 2023Dismissed
N. Chandran Vs M/s Mercedes Benz India (Pvt.) Ltd. & Anr
National Consumer Disputes Redressal Commission · (2023) 09 NCDRC CK 0018