High Courts06 Sept 2002
Jammu Development Authority and Another Vs Shanti Saroop Th. LRs.
Jammu And Kashmir High Court · (2010) 4 JKJ 463
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 465 of 610
High Courts04 Sept 2002
Deputy Director, Forest Protection Force Vs Ravi Singh and Another
Jammu And Kashmir High Court · (2003) CriLJ 3085
Jammu and Kashmir Forest Act, 1987 — Section 26, 26B, 26C
High Courts29 Aug 2002
Abdul Aziz Mir Vs Javaid Ahmad Khan
Jammu And Kashmir High Court · (2003) CriLJ 2942 : (2003) 2 JKJ 70
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 133, 134, 135, 136, 137
High Courts29 Aug 2002
Vikram Malhotra Vs Central Bureau of Investigation
Jammu And Kashmir High Court · (2004) KashLJ 81
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173, 190Jammu and Kashmir Evidence Act, 1977 — Section 114ARanbir Penal Code, 1989 — Section 306, 498A
High Courts28 Aug 2002Disposed off
State Vs Muneer Ahmed
Jammu And Kashmir High Court · (2016) 4 JKJ 99
Jammu and Kashmir Criminal Procedure Code, 1989 - Section 4(1)(o), Section 440Ranbir Penal Code, 1989 - Section 120-B, Section 420, Section 467, Section 468, Section 471
High Courts27 Aug 2002
J & K Service Selection Board Vs Kulbhushan Singh and others
Jammu And Kashmir High Court · (2003) 2 SCT 832
Constitution of India, 1950 — Article 15(4), 16(4)Constitution of Jammu and Kashmir, 1956 — Section 124Jammu and Kashmir Reservation Rules, 1994 — Rule 11
High Courts23 Aug 2002
Tawi Educational Trust Vs University of Jammu
Jammu And Kashmir High Court · (2004) 3 SCT 118
High Courts20 Aug 2002Allowed
J. and K. Bank Ltd. Vs Mohammad Farooq Rather and Others
Jammu And Kashmir High Court · AIR 2003 J&K 25 : (2003) 2 JKJ 48
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts07 Aug 2002
J & K Public Service Commission Vs Anil Sharma and Others
Jammu And Kashmir High Court · (2003) JKJ 799 Supp : (2004) 2 SCT 600 : (2003) 6 SLR 202 : (2003) 1 SriLJ 269 : (2003) SriLJ 270
Constitution of India, 1950 — Article 16
High Courts05 Aug 2002
Fayaz Ahmed Panchoo Vs State of Jammu and Kashmir & Ors.
Jammu And Kashmir High Court · (2003) JKJ 765 Supp : (2002) KashLJ 640 : (2003) SriLJ 45
Constitution of India, 1950 — Article 226
High Courts02 Aug 2002
State Bank of India Vs Hari Datt Sharma and others
Jammu And Kashmir High Court · AIR 2003 J&K 57 : (2003) JKJ 396 Supp
Jammu and Kashmir Limitation Act, 1995 — Section 18
High Courts30 Jul 2002
Aijaz Ahmad Fazili and Others Vs Arshid Ahmad Maqdoomi and Another
Jammu And Kashmir High Court · (2003) CriLJ 1133
Criminal Procedure Code, 1973 (CrPC) — Section 145Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145
High Courts30 Jul 2002Allowed
Mumtaz Ahmad Dar Vs State of J. and K. and Another
Jammu And Kashmir High Court · (2003) CriLJ 1135 : (2010) 4 JKJ 814
Jammu and Kashmir Public Safety Act, 1978 — Section 13
High Courts29 Jul 2002Dismissed
Gh. Mohd. Baba Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 180
High Courts29 Jul 2002
Tori Impex Vs Union of India and Others
Jammu And Kashmir High Court · (2002) KashLJ 762
Constitution of India, 1950 — Article 226
High Courts29 Jul 2002
Habib Ullah Bhat Vs Mst. Jana and Another
Jammu And Kashmir High Court · AIR 2003 J&K 32 : (2010) 4 JKJ 546
Evidence Act, 1872 — Section 103Transfer of Property Act, 1882 — Section 122
High Courts26 Jul 2002Dismissed
State Vs Ali Rather and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 134
Evidence Act, 1872 — Section 3Ranbir Penal Code, 1989 — Section 436
High Courts26 Jul 2002
Shoukat Hussain Vs Union of India through Ministry of Post & Telegraph, New Delhi
Jammu And Kashmir High Court · (2003) 2 SCT 834
Constitution of India, 1950 — Article 14, 16
High Courts26 Jul 2002Allowed
Azad Ahmad and Others Vs New India Assurance Co. Ltd. and Others
Jammu And Kashmir High Court · (2004) ACJ 1918 : (2010) 4 JKJ 845
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts26 Jul 2002Dismissed
Oriental Insurance Co. Ltd. Vs Ghulam Mohd.
Jammu And Kashmir High Court · (2004) ACJ 1811 : (2010) 3 JKJ 833
Motor Vehicles Act, 1988 — Section 140, 163A, 166