High Courts12 Dec 2002
State of Jammu & Kashmir and Others Vs Dr. Gian Chand
Jammu And Kashmir High Court · (2003) 2 JKJ 110
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 462 of 610
High Courts11 Dec 2002
Ram Rakha Vs State of J&K and Others
Jammu And Kashmir High Court · (2002) KashLJ 429 : (2002) SriLJ 222
Medical Education (Gazetted) Service Recruitment Rules, 1979 — Rule 13(4)
High Courts10 Dec 2002Dismissed
Bachan Dass and Others Vs State and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 769
High Courts10 Dec 2002Dismissed
Rajiv Khajuria Vs Vinod Kumar
Jammu And Kashmir High Court · (2010) 4 JKJ 441
Penal Code, 1860 (IPC) — Section 500, 501
High Courts02 Dec 2002
Mohd. Yasin and Others Vs State and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 695
Constitution of Jammu and Kashmir, 1956 — Section 124
High Courts02 Dec 2002
State and Another Vs Bashir Khan
Jammu And Kashmir High Court · (2010) 4 JKJ 137
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Dec 2002
Mohd. Yousuf Tarighami Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 185
Constitution of Jammu and Kashmir, 1956 — Section 19
High Courts27 Nov 2002Allowed
S.L. Sailova Vs Pritam Dass and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 12
Jammu and Kashmir Reservation Rules, 1994 — Rule 11
High Courts27 Nov 2002Dismissed
New India Insurance Co. Vs Shabnam Bano and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 132
High Courts27 Nov 2002
Seema Malik and Others Vs Union of India (UOI)
Jammu And Kashmir High Court · (2005) ACJ 1389 : (2003) 2 JKJ 113
High Courts26 Nov 2002Allowed
Mushtaq Ahmad Thokar Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 584
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts22 Nov 2002
Gh.Nabi Lone Vs State and others
Jammu And Kashmir High Court · (2003) SriLJ 140 : (2003) 1 SriLJ 140
High Courts21 Nov 2002Dismissed
Mohan Lal Vs Janki Devi
Jammu And Kashmir High Court · (2003) 1 JKJ 82
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts16 Nov 2002
Dr. Piarey Lal Kandru Vs State and Others
Jammu And Kashmir High Court · (2003) 2 JKJ 527
Civil Services Regulations — Regulation 368
High Courts13 Nov 2002
Balwan Singh and Others Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 108
Jammu and Kashmir Development Act, 1970 — Section 15
High Courts12 Nov 2002Dismissed
Som Nath Rana Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 427
Central Services (Temporary Services) Rules, 1965 — Rule 5
High Courts12 Nov 2002Dismissed
Lal Singh Vs State and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 127
High Courts12 Nov 2002Allowed
Zameer Ahmad Sheikh Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 559
Constitution of India, 1950 — Article 226Prevention of Terrorism Act, 2002 — Section 3, 4
High Courts12 Nov 2002Dismissed
Shiv Nath Gupta and Others Vs Asstt. Settlement Officer and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 430
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 31, 35
High Courts10 Nov 2002
Abdullah Butt Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2003) KashLJ 337
Constitution of India, 1950 — Article 311Police Rules, 1960 — Rule 359