High Courts05 Jun 2003
Ghulam Muhammad Dar and Others Vs Ghulam Nabi Dar and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 130
Jammu and Kashmir Civil Procedure Code, 1977 — Order 9 Rule 7, 115
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 456 of 610
High Courts29 May 2003
Magnolia Exports Pvt. Ltd. and Another Vs Ghulam Mohamad Wani
Jammu And Kashmir High Court · (2003) 3 JKJ 201
Jammu and Kashmir Civil Procedure Code, 1977 — Order 37 Rule 3, Order 37 Rule 5
High Courts29 May 2003Dismissed
J and K Minerals Ltd. Vs Saif-ud-din Hakak
Jammu And Kashmir High Court · (2004) 1 JKJ 266
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts29 May 2003
Ghulam Qadri Mir Vs State and Others
Jammu And Kashmir High Court · (2004) CriLJ 707 : (2003) 3 JKJ 115
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 423, 439
High Courts29 May 2003
State and Another Vs Amjad Hussain and Another
Jammu And Kashmir High Court · (2003) 3 JKJ 132
Jammu and Kashmir Land Acquisition Act, 1990 — Section 52Land Acquisition Act, 1894 — Section 18
High Courts28 May 2003Allowed
Nissar Hussain and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 228
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 4, 8(4)Jammu and Kashmir Land Acquisition Act, 1990 — Section 18, 31
High Courts27 May 2003
State of Jammu & Kashmir and Others Vs Sunil Gupta and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 399
Constitution of India, 1950 — Article 14, 16
High Courts27 May 2003
State and Others Vs Smt. Suman Mala
Jammu And Kashmir High Court · (2003) 3 JKJ 556
Penal Code, 1860 (IPC) — Section 21
High Courts27 May 2003Allowed
National Insurance Co. Vs H.S. Rainal and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 603
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts27 May 2003
Ali Mohammad Bhat and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 163
Constitution of India, 1950 — Article 14, 19, 19(1), 31(1)
High Courts24 May 2003
Ghulam Mohammad Beigh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 518
Constitution of India, 1950 — Article 226
High Courts24 May 2003
Alam Bhat Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 282
Jammu and Kashmir Public Safety Act, 1978 — Section 8
High Courts24 May 2003
JK Industries Ltd. Vs Ali Mohd. Dar and Others
Jammu And Kashmir High Court · (2010) 3 JKJ 861
Payment of Wages Act, 1936 — Section 15(2)
High Courts22 May 2003Allowed
Jagar Nath Kaul Vs State
Jammu And Kashmir High Court · (2003) 3 JKJ 429
Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(2)
High Courts22 May 2003Allowed
State of Jammu & Kashmir and Others Vs Muhammad Akbar Mir
Jammu And Kashmir High Court · (2003) 3 JKJ 486
High Courts22 May 2003Dismissed
State Vs Abdul Rahim Yatoo
Jammu And Kashmir High Court · (2003) 3 JKJ 123
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 417Ranbir Penal Code, 1989 — Section 299, 302
High Courts21 May 2003
Dr. Ghanshayam Dev Vs Dr. Ranbir Singh
Jammu And Kashmir High Court · (2003) 2 JKJ 481
Jammu and Kashmir Contempt of Court Rules, 1998 — Rule 17
High Courts20 May 2003Allowed
Ab Ahad Akhoon Vs Financial Commissioner and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 237
High Courts20 May 2003Dismissed
State of Jammu & Kashmir and Others Vs Abdul Majid Mir
Jammu And Kashmir High Court · (2003) 3 JKJ 489
High Courts20 May 2003Dismissed
Dr. Harbaksh Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 3 JKJ 440