High Courts08 Mar 2004Allowed
Basharat Hussain Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 27
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 448 of 610
High Courts08 Mar 2004Dismissed
Sukhdev Singh Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2004) 03 J&K CK 0026
Partition Rules, 1893 — Rule 12
High Courts08 Mar 2004Dismissed
Master Akshit Ashok Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 232
Constitution of India, 1950 — Article 12, 226
High Courts06 Mar 2004
Gh. Rasool Dar and Another Vs State and Others
Jammu And Kashmir High Court · AIR 2004 J&K 103 : (2004) 2 JKJ 43
Constitution of India, 1950 — Article 226Land Revenue Act, 1996 — Section 15, 8
High Courts05 Mar 2004Allowed
Yash Paul Vs Union of India (UOI)
Jammu And Kashmir High Court · (2004) 2 JKJ 401
Border Security Force Act, 1968 — Section 19Border Security Force Rules, 1969 — Rule 45Constitution of India, 1950 — Article 226
High Courts05 Mar 2004Dismissed
Dhian Singh Vs State and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 264
Constitution of India, 1950 — Article 226Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 31
High Courts05 Mar 2004
R.D.Sharma Vs University of Jammu and others
Jammu And Kashmir High Court · (2004) 3 SCT 114
Constitution of India, 1950 — Article 14, 226Jammu and Kashmir Universities Act, 1969 — Section 36(A)(a)
High Courts04 Mar 2004
Gh. Mohd. Shah Fareed and Others Vs Khurshid Ahmad Ganai and Others
Jammu And Kashmir High Court · (2004) 2 JKJ 441
High Courts03 Mar 2004
Ex. Capt. Balwant Singh Vs Jasbir Kour
Jammu And Kashmir High Court · AIR 2004 J&K 133 : (2004) 3 JKJ 660
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 15(2)
High Courts03 Mar 2004Dismissed
Shamus-ud-Din Gojar Vs Abdul Rashid Malik and Others
Jammu And Kashmir High Court · (2004) 03 J&K CK 0002
Evidence Act, 1872 — Section 90
High Courts26 Feb 2004Dismissed
Executive Engineer Vs Mir Zaman Khan and Another
Jammu And Kashmir High Court · (2004) 2 JKJ 65
Workmens Compensation Act, 1923 — Section 3, 30
High Courts26 Feb 2004
S.K. Puri and Others Vs State and Another
Jammu And Kashmir High Court · (2004) CriLJ 3198 : (2004) 2 JKJ 353
Constitution of India, 1950 — Article 226, 227Constitution of Jammu and Kashmir, 1956 — Section 103, 104Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561A
High Courts26 Feb 2004Dismissed
Rozy Kukreja Vs Finance Associates
Jammu And Kashmir High Court · (2005) 1 ALD(Cri) 7 : (2005) 1 BC 492 : (2004) CriLJ 3700 : (2004) 2 JKJ 256 : (2004) 4 RCR(Criminal) 845
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Feb 2004Allowed
Hamidullah Bhat and Another Vs State and Others
Jammu And Kashmir High Court · (2005) 2 JKJ 151
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts26 Feb 2004Allowed
Mani Ram and Others Vs National Insurance Co. Ltd.
Jammu And Kashmir High Court · (2010) 3 JKJ 424
Motor Vehicles Act, 1988 — Section 167
High Courts26 Feb 2004Allowed
Bodh Raj and Others Vs Rano Devi
Jammu And Kashmir High Court · (2010) 3 JKJ 898
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Feb 2004Dismissed
Balbir Singh Vs Krishan Singh and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 400
High Courts24 Feb 2004Dismissed
Conservator of Forest and Others Vs Gurbachan Singh
Jammu And Kashmir High Court · AIR 2004 J&K 115 : (2010) 3 JKJ 382
Jammu and Kashmir Civil Procedure Code, 1977 — Section 47
High Courts23 Feb 2004Dismissed
Gh. Nabi Gowhar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · AIR 2004 J&K 104 : (2004) 2 JKJ 70
Constitution of India, 1950 — Article 226Jammu and Kashmir Land Revenue Act, 1996 — Section 133
High Courts23 Feb 2004Dismissed
Dharam Paul and Others Vs State of Jammu & Kashmir and Twenty three Ors.
Jammu And Kashmir High Court · AIR 2004 J&K 129 : (2004) 2 JKJ 446
Constitution of India, 1950 — Article 226