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Jammu And Kashmir High Court judgments

12,196 judgments · page 429 of 610

High Courts28 Sept 2005

State Vs Roshan Lal

Jammu And Kashmir High Court · (2005) JKJ 591 Supp : (2005) JKJ 601 Supp

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 432Ranbir Penal Code, 1989 — Section 510
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High Courts28 Sept 2005

State Vs Raju

Jammu And Kashmir High Court · (2005) JKJ 429 Supp : (2006) 2 SriLJ 568

Jammu and Kashmir Childrens Court Act, 1946 — Section 5Jammu and Kashmir Juvenile Justice Act, 1997 — Section 5
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High Courts19 Sept 2005Dismissed

Bindroo Vs Badri Nath

Jammu And Kashmir High Court · AIR 2006 J&K 36 : (2006) 1 JKJ 28

Jammu and Kashmir Civil Procedure Code, 1977 — Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1, 100, 104
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High Courts19 Sept 2005Dismissed

Sham Dass Vs Vidya Devi

Jammu And Kashmir High Court · (2006) 1 JKJ 143

Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 2, 100, 100(4), 101Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11(1), 12(3), 14
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High Courts16 Sept 2005

Mohd.Ramzan Bhat Vs State and others

Jammu And Kashmir High Court · (2005) JKJ 604 Supp : (2006) SriLJ 322 : (2006) 1 SriLJ 322

Jammu and Kashmir Consumer Protection Act, 1987 — Section 497AJammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 3, 5(2)Ranbir Penal Code, 1989 — Section 109, 409, 420
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High Courts14 Sept 2005Allowed

Saida Mohd. and Another Vs State

Jammu And Kashmir High Court · (2006) CriLJ 3247

Criminal Procedure Code, 1973 (CrPC) — Section 342Ranbir Penal Code, 1989 — Section 109, 342, 363, 375, 376
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High Courts01 Sept 2005Dismissed

National Insurance Co. Vs Haleema Begum and Others

Jammu And Kashmir High Court · (2006) 1 ACC 65 : (2007) ACJ 169 : (2006) 1 JKJ 49

Fatal Accidents Act, 1855 — Section 1AHindu Succession Act, 1956 — Section 8Motor Vehicles Act, 1988 — Section 110A, 110A(1), 110B, 163, 165(1)
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