High Courts22 Mar 2006

State of J & K Vs Ali Mohammad Patloo

Jammu And Kashmir High Court · (2006) 3 JKJ 517 : (2006) 2 SriLJ 766

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561AJammu and Kashmir Forest Act, 1987 — Section 26B
High Courts07 Mar 2006Allowed

Zakir Hussain Vs State and Others

Jammu And Kashmir High Court · (2006) 2 JKJ 672

Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8Ranbir Penal Code, 1989 — Section 120B, 121, 122, 124, 124A