High Courts25 Sept 2008Allowed
Ajay Singh Jasrotia and Another Vs J and K State Board of School Education and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 610
Jammu and Kashmir State Board of School Education Act, 1975 — Section 13(4)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 396 of 610
High Courts24 Sept 2008
Ghulam Qadir Malla Vs Ab.Rehman Bhat & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 230 : (2009) 2 KashLJ 33 : (2009) 1 SriLJ 118
Jammu and Kashmir Civil Procedure Code, 1977 — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 41 Rule 25
High Courts24 Sept 2008Dismissed
Mst. Saleema Bano and Others Vs Bakshi Anwar Aftab and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 643
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts24 Sept 2008Dismissed
Muhammad Ashraf Bhat Vs State of Jammu & Kashmir (Vigilance) and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 646
Criminal Procedure Code, 1973 (CrPC) — Section 561AJammu and Kashmir Prevention of Corruption Act, 1949 — Section 5(2)Ranbir Penal Code, 1989 — Section 120B, 161
High Courts24 Sept 2008Allowed
Mohammad Ayub Bhat Vs State and Others
Jammu And Kashmir High Court · (2009) CriLJ 2137 : (2008) 3 JKJ 391
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 157, 190
High Courts24 Sept 2008Allowed
J and K State Board of School Education Vs Pervaiz A. Koul.
Jammu And Kashmir High Court · (2008) 3 JKJ 405
Limitation Act, 1963 — Section 5
High Courts23 Sept 2008Allowed
Union of India (UOI) and Others Vs Arjana Kumari and Others
Jammu And Kashmir High Court · (2008) 3 JKJ 627
High Courts19 Sept 2008
Ab.Qayoom Ganai & Anr. Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 218 : (2009) 1 SriLJ 93
Police Rules, 1960 — Rule 359
High Courts19 Sept 2008
Ghulam Mohammad Dar Vs Mehraj-ud-din Dar and others
Jammu And Kashmir High Court · (2009) 1 JKJ 64 : (2008) 2 SriLJ 714
Jammu and Kashmir Civil Procedure Code, 1977 — Order 22 Rule 4(2)
High Courts16 Sept 2008
Ab.Khaliq Dar (Haji) & Ors. Vs State of J&K & Ors.
Jammu And Kashmir High Court · AIR 2009 J&K 1879 : (2009) 1 JKJ 173
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 3(a), 4AJammu and Kashmir Evacuees (Administration of Property) Act, 2006 — Section 6, 7, 8
High Courts16 Sept 2008Dismissed
Collector, Land Acquisition, JDA Vs Thakur Krishan Singh
Jammu And Kashmir High Court · (2008) 3 JKJ 362
Jammu and Kashmir Land Acquisition Act, 1990 — Section 18
High Courts15 Sept 2008
Prikshat Singh Manhas Vs State and Another
Jammu And Kashmir High Court · (2008) 3 JKJ 385
Constitution of India, 1950 — Article 14
High Courts11 Sept 2008
Altaf Hussain Wani Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 202 : (2009) 1 SriLJ 40
High Courts08 Sept 2008
Romesh C.Chandhoke Vs Principal Ch.Conservator of Forests
Jammu And Kashmir High Court · (2009) 3 JKJ 502 : (2009) JKJ 67 Supp
Arbitration and Conciliation Act, 1996 — Section 33, 34
High Courts08 Sept 2008
Shiv Dei & Ors Vs Girdhari Lal & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 222
Jammu and Kashmir Civil Procedure Code, 1977 — Order 41, 24, 100
High Courts08 Sept 2008
Bakshi Dev Raj & Anr Vs Sudhir Kumar
Jammu And Kashmir High Court · AIR 2009 J&K 2765 : (2009) 1 JKJ 31 : (2009) 4 RCR(Civil) 814 : (2009) 2 SriLJ 676
Jammu and Kashmir Civil Procedure Code, 1977 — Order 47 Rule 1(1), 100
High Courts08 Sept 2008
Khawja Mohd.Qasim Vs High Court of J&K & Anr.
Jammu And Kashmir High Court · (2009) 1 JKJ 204 : (2009) 1 SriLJ 152
Civil Services Regulations, 1956 — Article 226(1)
High Courts08 Sept 2008
Swami Hari Baket Chaitnaya & Anr. Vs U.O.I.& Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 416
High Courts03 Sept 2008
Shabeer Ahmad Vs State of J & K
Jammu And Kashmir High Court · (2009) JKJ 615 Supp
Ranbir Penal Code, 1989 — Section 409
High Courts03 Sept 2008
Muzaffar Ahmad Khan Vs Ab.Gani Bhat
Jammu And Kashmir High Court · (2009) 1 JKJ 112 : (2009) 1 SriLJ 66
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 197, 561A