High Courts04 Feb 2009
Kamaldeep Kour Mann Vs University of Jammu and Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 421
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 390 of 610
High Courts04 Feb 2009
I-Up Bottling Vs Bank of India
Jammu And Kashmir High Court · (2009) 1 JKJ 349
Jammu and Kashmir Civil Procedure Code, 1977 — Order 16 Rule 2, Order 16 Rule 4
High Courts04 Feb 2009
Talib Hussain Lone Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 638 : (2009) 2 SriLJ 849
Arms Act, 1959 — Section 27, 7Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 13, 8
High Courts04 Feb 2009
Shahzada Parveen and Another Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2009) 02 J&K CK 0007
High Courts30 Jan 2009
Ilyas Ali Vs State and Ors.
Jammu And Kashmir High Court · (2010) 2 SriLJ 663
Constitution of India, 1950 — Article 311Constitution of Jammu and Kashmir, 1956 — Section 126Police Rules, 1960 — Rule 187
High Courts21 Jan 2009
Mohd.Ashraf Khan and others Vs State of J&K and others
Jammu And Kashmir High Court · (2009) JKJ 67 Supp : (2009) 1 SriLJ 172
Citizenship Act, 1955 — Section 3, 8, 9Constitution of India, 1950 — Article 226Foreigners Act, 1946 — Section 3
High Courts21 Jan 2009
Altaf Ahmad Hakim Vs State of J&K and others
Jammu And Kashmir High Court · AIR 2009 J&K 1470 : (2009) JKJ 112 Supp : (2009) 1 SriLJ 181
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Jammu and Kashmir Civil Procedure Code, 1977 — Order 7 Rule 11Jammu and Kashmir Limitation Act, 1995 — Section 5
High Courts03 Jan 2009
Mumtaz Ali Chakat Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 474 : (2009) 2 KashLJ 111 : (2009) 1 SriLJ 190
High Courts03 Jan 2009
Pritam Singh Vs State and Ors.
Jammu And Kashmir High Court · (2009) 01 J&K CK 0008
High Courts02 Jan 2009
Girdhari Lal Raina Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 502 : (2009) 1 KashLJ 162 : (2009) 1 SCT 724
Constitution of India, 1950 — Article 162, 309
High Courts02 Jan 2009
Anju Vohra (Smt.) Vs Ritin Nagpal
Jammu And Kashmir High Court · (2011) 1 JKJ 196
Ranbir Penal Code, 1989 — Section 405, 406, 420
High Courts02 Jan 2009
Mohinder Singh Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2009) 01 J&K CK 0005
Border Security Force Act, 1968 — Section 11, 48, 53, 62
High Courts02 Jan 2009
Shalinder Kumar Vs State of J & K
Jammu And Kashmir High Court · (2009) 01 J&K CK 0004
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173, 497(1)Ranbir Penal Code, 1989 — Section 302
High Courts01 Jan 2009
Ab.Rehman Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 442
Police Rules, 1960 — Rule 187
High Courts01 Jan 2009
Nabla Banoo Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 119
Civil Service Regulations, 1956 — Regulation 167, 240, 249
High Courts31 Dec 2008
Shamser Singh Vs State
Jammu And Kashmir High Court · (2009) 1 JKJ 148
Arms Act, 1959 — Section 30Jammu and Kashmir Criminal Procedure Code, 1989 — Section 173Ranbir Penal Code, 1989 — Section 302
High Courts31 Dec 2008
Abdul Maroof Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 138
Ranbir Penal Code, 1989 — Section 342, 366, 376
High Courts31 Dec 2008
Ram Naresh Singh Vs State & Ors.
Jammu And Kashmir High Court · (2009) 1 JKJ 146 : (2010) 1 SCT 124
Border Security Force Act, 1968 — Section 128
High Courts30 Dec 2008
Sudesh Singh Vs State & Ors.
Jammu And Kashmir High Court · (2008) 12 J&K CK 0032
Constitution of India, 1950 — Article 22, 22(5)Pubilc Safety Act, 1978 — Section 14
High Courts30 Dec 2008
National Insurance Co.Ltd. Vs Mohd.Zakir- & Ors.
Jammu And Kashmir High Court · (2008) 12 J&K CK 0018
Motor Vehicles Act, 1988 — Section 163A