High Courts23 Apr 2009
Ramesh Chandra Vs Ara Traders
Jammu And Kashmir High Court · (2009) 2 JKJ 526
Ranbir Penal Code, 1989 — Section 406, 420
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 385 of 610
High Courts20 Apr 2009
Jang Bahadur Singh, Harbans Lal and Parshotam Dass Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2009) 04 J&K CK 0048
Constitution of India, 1950 — Article 14, 16
High Courts20 Apr 2009Allowed
Om Prakash Vs Mata Vaishno Devi Shrine Board
Jammu And Kashmir High Court · AIR 2010 J&K 29 : (2009) 2 JKJ 382 : (2010) 1 RCR(Civil) 291
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts20 Apr 2009
National Insurance Co. Ltd. and Others Vs S. Trilochan Singh and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 376
High Courts20 Apr 2009Dismissed
Gh. Hassan Mir Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 501
Constitution of India, 1950 — Article 311Constitution of Jammu and Kashmir, 1956 — Section 126Post-Graduate Institute of Medical Education and Research, Chandigarh Act, 1966 — Section 4
High Courts20 Apr 2009
Dharam Paul Singh Vs J & K State & Ors.
Jammu And Kashmir High Court · (2009) 04 J&K CK 0031
High Courts20 Apr 2009
Ashfaq Ahmed Vs State of J&K & Ors.
Jammu And Kashmir High Court · (2009) 04 J&K CK 0030
High Courts20 Apr 2009
Brij Krishan Bhat Vs High Court of J and K
Jammu And Kashmir High Court · (2009) 04 J&K CK 0029
High Courts20 Apr 2009Dismissed
Joginder Kumar Singh Vs State and Others
Jammu And Kashmir High Court · (2009) 04 J&K CK 0028
High Courts20 Apr 2009Dismissed
J. and K. Co-operative Supply and Marketing Federation Ltd. Vs Hazir Begum and Others
Jammu And Kashmir High Court · (2010) 2 CivCC 103 : (2009) 2 JKJ 686 : (2010) 1 RCR(Civil) 742 : (2010) 1 RCR(Rent) 135
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts20 Apr 2009Allowed
Oriental Insurance Co. Vs Rakesh Gupta and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 688
Motor Vehicles Act, 1988 — Section 170
High Courts20 Apr 2009Dismissed
Naresh Kumar Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2009) 04 J&K CK 0018
High Courts20 Apr 2009
Karan Singh Vs State & Ors.
Jammu And Kashmir High Court · (2009) 04 J&K CK 0014
Constitution of India, 1950 — Article 14, 16
High Courts18 Apr 2009Dismissed
Rajni Sharma Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 330
High Courts18 Apr 2009
Mohd.Qasim Vs State
Jammu And Kashmir High Court · (2009) 3 JKJ 610
Ranbir Penal Code, 1989 — Section 120B, 302, 323, 34, 342
High Courts17 Apr 2009
Gurmukh Singh Vs Union of India & Ors.
Jammu And Kashmir High Court · (2009) 3 JKJ 191 : (2009) 4 SCT 230
High Courts17 Apr 2009Allowed
Sonam Joldan and Another Vs J. and K. Academy of Art, Culture and Language and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 758
Constitution of India, 1950 — Article 14
High Courts17 Apr 2009Dismissed
Raj Kamal Sudan Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 736 : (2010) 1 SLR 466
Border Security Force Act, 1968 — Section 21(1)Border Security Force Rules, 1969 — Rule 142(2)
High Courts17 Apr 2009
Rakesh Kumar Vs State and Ors.
Jammu And Kashmir High Court · (2009) 04 J&K CK 0013
High Courts17 Apr 2009Dismissed
Vinod Kumar and Another Vs State and Others
Jammu And Kashmir High Court · (2009) 2 JKJ 772