High Courts18 Dec 2009Dismissed
Zoona and Others Vs Gh. Hassan Khanday and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 363 : (2011) 2 TAC 673
Workmens Compensation Act, 1923 — Section 22
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 373 of 610
High Courts18 Dec 2009Dismissed
Gh. Nabi Shah Vs Mohammad Amin Bhat
Jammu And Kashmir High Court · (2010) 1 JKJ 381
Criminal Procedure Code, 1973 (CrPC) — Section 204Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Dec 2009
Jyoti Pvt. Ltd. and Others Vs Ali Shah and Others
Jammu And Kashmir High Court · AIR 2010 J&K 97 : (2011) 1 JKJ 558
Jammu and Kashmir Limitation Act, 1995 — Section 5
High Courts18 Dec 2009Allowed
Ravi Kant Sharma Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 548
High Courts14 Dec 2009Dismissed
Mohd. Maqbool Mir Vs Ali Mohd. Ganai
Jammu And Kashmir High Court · (2010) 3 JKJ 710
Jammu and Kashmir Stamp Act, 1977 — Section 35
High Courts11 Dec 2009Dismissed
Showkat Ahmad Khan Vs State and Others
Jammu And Kashmir High Court · (2011) 1 JKJ 709
High Courts09 Dec 2009
J. and K. Bank and Another Vs J. and K. State Consumer Protection and Others
Jammu And Kashmir High Court · AIR 2010 J&K 93 : (2010) 1 JKJ 566
Jammu and Kashmir Consumer Protection Act, 1987 — Section 17
High Courts09 Dec 2009Dismissed
Union of India (UOI) and Others Vs Zareena Begum and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 396
High Courts09 Dec 2009Dismissed
Hardit Singh Vs State of Jammu & Kashmir and Another
Jammu And Kashmir High Court · (2010) 2 JKJ 375
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts08 Dec 2009Dismissed
Nissar Ahmed and Another Vs State of Jammu & Kashmir
Jammu And Kashmir High Court · (2010) 2 JKJ 377
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts08 Dec 2009Dismissed
Oriental Insurance Company Ltd. Vs Gulzar Begum and Others
Jammu And Kashmir High Court · (2011) ACJ 898 : (2010) 2 JKJ 398
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts07 Dec 2009Dismissed
Collector Vs Bansi Lal and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 383
Land Acquisition Act, 1894 — Section 23, 24, 4, 6, 7
High Courts07 Dec 2009
Sheikh Mohammad Amin Vs Mst. Rifat Farooq Reshi
Jammu And Kashmir High Court · (2010) 1 JKJ 606
Criminal Procedure Code, 1973 (CrPC) — Section 362, 369, 482, 561ANegotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Dec 2009Dismissed
Mohd. Akbar Dar and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 612
Constitution of India, 1950 — Article 14, 16
High Courts07 Dec 2009Allowed
Iqra Films Vs Union of India (UOI) and Others
Jammu And Kashmir High Court · (2010) 1 JKJ 939
Constitution of India, 1950 — Article 14
High Courts07 Dec 2009Dismissed
Mohammad Maqbool Bhat and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 231
High Courts07 Dec 2009Dismissed
Union of India (UOI) and Others Vs Engineers Builders and Asso.
Jammu And Kashmir High Court · (2010) 2 JKJ 370
Jammu and Kashmir Arbitration and Conciliation Act, 1997 — Section 34, 68(2)
High Courts07 Dec 2009Allowed
Hassan Din and Others Vs Ghaya
Jammu And Kashmir High Court · (2010) 2 JKJ 441
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, 96(3)
High Courts07 Dec 2009Dismissed
Vishal Bhati and Others Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 521
High Courts07 Dec 2009Dismissed
Surinder Singh Jamwal and Another Vs State and Others
Jammu And Kashmir High Court · (2010) 2 JKJ 527
Jammu and Kashmir Forest (Protection) Force Act, 2001 — Section 3(2)