COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,197 judgments · page 337 of 610

High Courts28 Mar 2012

Bajaj Allianz Gen. Insurance Vs Mst. Sara

Jammu And Kashmir High Court · (2013) 1 ACC 334 : (2013) ACJ 684 : AIR 2012 J&K 65

Criminal Procedure Code, 1973 (CrPC) — Section 279, 427Motor Vehicles Act, 1988 — Section 149, 149(2), 170

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High Courts28 Mar 2012Disposed Off

National Insurance Co. Ltd. Vs Bashir Ahmad Chopan and Others

Jammu And Kashmir High Court · (2013) ACJ 1703

Motor Vehicles Act, 1988 — Section 168, 2(17), 2(21), 2(47)

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High Courts14 Mar 2012Dismissed

New India Assurance Co. Ltd. Vs Koshalya Devi and Others

Jammu And Kashmir High Court · (2013) 2 ACC 348

Motor Accidents Claims Tribunal Act — Section 167

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High Courts14 Mar 2012Dismissed

National Insurance Co. Ltd. Vs Nisha Mangotra and Others

Jammu And Kashmir High Court · (2013) ACJ 1150

Motor Vehicles Act, 1988 — Section 166, 173

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High Courts06 Mar 2012Allowed

Labhu Ram Vs State and Another

Jammu And Kashmir High Court · (2012) 03 J&K CK 0010

Criminal Procedure Code, 1973 (CrPC) — Section 250Ranbir Penal Code, 1989 — Section 409

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High Courts06 Mar 2012Dismissed

Tarseem Pal and Another Vs Rattan Wazir and Another

Jammu And Kashmir High Court · AIR 2013 J&K 17

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts05 Mar 2012

Rifat Vs Abdul Sattar and Others

Jammu And Kashmir High Court · (2013) 1 Crimes 260

Criminal Procedure Code, 1973 (CrPC) — Section 164A, 164A, 397(3), 435(2), 482

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High Courts02 Mar 2012Dismissed

In Re: Mohd Rafiq

Jammu And Kashmir High Court · (2012) 03 J&K CK 0011

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts02 Mar 2012Dismissed

State of Jammu & Kashmir Vs Mst. Lal Begum and ors

Jammu And Kashmir High Court · (2012) 03 J&K CK 0007

Ranbir Penal Code, 1989 — Section 302, 307, 34

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High Courts02 Mar 2012Dismissed

United India Insurance Co. Ltd. Vs Asha Rani and Others

Jammu And Kashmir High Court · (2013) ACJ 1679

Motor Vehicles Act, 1988 — Section 166

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High Courts02 Mar 2012Dismissed

Hans Raj Vs Jeet Ram

Jammu And Kashmir High Court · (2012) 03 J&K CK 0001

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 115

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High Courts24 Feb 2012

Viqar Ahmad Ganaie Vs State and Others

Jammu And Kashmir High Court · (2012) 02 J&K CK 0001

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High Courts22 Feb 2012Allowed

Ramesh Chander and Others Vs Sonika Gupta

Jammu And Kashmir High Court · (2013) 1 Crimes 546

Criminal Procedure Code, 1973 (CrPC) — Section 200, 204

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High Courts30 Jan 2012Dismissed

Ramesh Kumar Sadhoo Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2012) 01 J&K CK 0003

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High Courts30 Jan 2012Dismissed

State of Jammu & Kashmir. Vs Yash Pal and anr

Jammu And Kashmir High Court · (2012) 01 J&K CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 174

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High Courts30 Dec 2011

Haji Gh. Mohammad Dangroo Vs Waheeda Sultan and Another

Jammu And Kashmir High Court · (2011) 12 J&K CK 0037

Civil Procedure Code, 1908 (CPC) — Section 115, 151

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High Courts30 Dec 2011Dismissed

Sayeda Begum Vs Qayoom Bhat

Jammu And Kashmir High Court · (2011) 12 J&K CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 488

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High Courts30 Dec 2011Dismissed

Gurpreet Singh Kohli Vs State of Jammu & Kashmir and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 285

Ranbir Penal Code, 1989 — Section 409, 420

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High Courts30 Dec 2011Dismissed

Amreen Magray (Dr.) Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 367

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High Courts30 Dec 2011

Rouf Ahmad Sofi and Others Vs State and Others

Jammu And Kashmir High Court · (2011) 4 JKJ 369

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