High Courts20 Apr 2017Disposed Of
Abdul Hamid Shiekh and Anr. Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0005
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 278 of 610
High Courts18 Apr 2017Dismissed
Ashok Anand Vs State of J&K and ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0020
High Courts17 Apr 2017Allowed
United India Insurance Co. Ltd. Vs Shoba Kumari and ors.
Jammu And Kashmir High Court · 2017 0 AAC 1511
High Courts17 Apr 2017Allowed
M/s Standard Gun Works Vs Union of India and ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0014
Finance Act, 1994, Section 64, Section 64 - Extent, commencement and application - Extent, commencement and application
High Courts12 Apr 2017Dismissed
Dr. Mujtaba Waris & ors. Vs State of J&K & ors.
Jammu And Kashmir High Court · 2017 0 AIR(J&K) 98
Post Graduate Medical Education Regulations, 2000, Regulation 9
High Courts11 Apr 2017Dismissed
KRSNAA Diagnostics Pvt. Ltd. Vs State and ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0016
High Courts06 Apr 2017Dismissed
Dawood Khan and Anr Vs State of J.& K.
Jammu And Kashmir High Court · 2017 0 CriLJ 3947
Code of Criminal Procedure, 1973, Section 161, Section 342, Section 540, Section 273, Section 164-A - Examination of witnesses
High Courts05 Apr 2017Allowed
Aijaz Hussain Sahaf Vs State of J&K & ors.
Jammu And Kashmir High Court · (2017) 04 J&K CK 0017
Jammu and Kashmir (Classification Control and Appeal) Rules, 1956, Rule 31, Rule 30(6) -Jammu and Kashmir Civil Services Regulations, 1956, - Article 226, Article 226(2)
High Courts01 Apr 2017Dismissed
Sangeeta Devi Vs State and others
Jammu And Kashmir High Court · 2017 0 LabIC 3141
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts31 Mar 2017
Zahoor Ahmad Dar Vs State of J&K & ors.
Jammu And Kashmir High Court · (2017) 03 J&K CK 0030
Constitution of India, Article 21, Article 22(5), Article 22(3)(b) - Amendment of the Schedule - Protection against arrest and detention in certain cases - Protection against
High Courts22 Mar 2017Disposed Of
Shakeel Ahmad Bhat Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 03 J&K CK 0029
Constitution of India, Article 21, Article 22 - Amendment of the Schedule - Protection against arrest and detention in certain cases
High Courts22 Mar 2017Disposed Of
Abdul Rehman Rather Vs State of JK & Ors.
Jammu And Kashmir High Court · (2017) 03 J&K CK 0020
High Courts22 Mar 2017Disposed Of
Government of J. and K. Vs Hindustan Construction Company Ltd. & Ors.
Jammu And Kashmir High Court · 2017 0 AIR(J&K) 82
Code of Civil Procedure, 1908, Section 47 -Jammu and Kashmir Arbitration and Conciliation Act, 1996, Section 36, Section 34, Section 37(7)(b)
High Courts22 Mar 2017Disposed Of
Javaid Ahmad Naikoo Vs State of J&K & others
Jammu And Kashmir High Court · (2017) 03 J&K CK 0005
Constitution of India, Article 21, Article 22(5), Article 22(3)(b) - Amendment of the Schedule - Protection against arrest and detention in certain cases - Protection against
High Courts20 Mar 2017Allowed
Bajaj Allianz General Ins. Co. Ltd. Vs Ahmad Din & ors.
Jammu And Kashmir High Court · (2017) 03 J&K CK 0017
High Courts20 Mar 2017Allowed
National Insurance Co. Ltd. Vs Amar Chand & ors.
Jammu And Kashmir High Court · (2017) 03 J&K CK 0014
High Courts16 Mar 2017Dismissed
Abdul Gani Naik Vs Financial Commissioner (Revenue) & ors.
Jammu And Kashmir High Court · (2017) 03 J&K CK 0023
Land Revenue Act, 1956, Section 32, Section 15, Section 15(3)
High Courts16 Mar 2017Allowed
National Insurance Co. Ltd. Vs Jai Dev Singh & ors.
Jammu And Kashmir High Court · (2017) 03 J&K CK 0013
High Courts16 Mar 2017Allowed
Union of India & ors. Vs Vijay Kumar
Jammu And Kashmir High Court · (2017) 03 J&K CK 0011
High Courts16 Mar 2017Allowed
National Insurance Co. Ltd. Vs Shiv Ram & ors.
Jammu And Kashmir High Court · 2017 0 AAC 1512,2017 1 AnWR 518,2017 3 ACC 46
Motor Vehicles Act, 1988, Section 147, Section 147, Section 147, Section 147 - Requirements of policies and limits of liability - Requirements of po