High Courts23 Apr 2018Disposed Of
ZAIDA AKHTER & ORS Vs STATE & ORS
Jammu And Kashmir High Court · (2018) 04 J&K CK 0044
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 109, 366Code of Criminal Procedure, 1973 — Section 164
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,197 judgments · page 262 of 610
High Courts23 Apr 2018Dismissed
STATE OF Jammu & Kashmir Vs AMRIK SINGH AND OTHERS
Jammu And Kashmir High Court · (2018) 04 J&K CK 0043
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 109, 302
High Courts23 Apr 2018Dismissed
STATE OF Jammu & Kashmir Vs BISHAN DASS
Jammu And Kashmir High Court · (2018) 04 J&K CK 0042
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 57Code of Criminal Procedure, 1973 — Section 540
High Courts23 Apr 2018Dismissed
COMMISSIONER JMC AND ANR Vs HARDEV SINGH
Jammu And Kashmir High Court · (2018) 04 J&K CK 0041
Jammu and Kashmir Control of Building Operations Act, 1988 — Section 14Civil Procedure Code, 1908 — Section 9, Order 7 Rule 11
High Courts19 Apr 2018Allowed
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, Jammu & Kashmir, JAMMU Vs M/S KOHINOOR RECLAMATIONS
Jammu And Kashmir High Court · (2018) 04 J&K CK 0040
Central Excise Act, 1944 — Section 35A, 35B(1), 35EE(1), 35G
High Courts19 Apr 2018Disposed Of
AKSHAY TRADER POONCH AND ORS Vs STATE OF Jammu & Kashmir AND ANR
Jammu And Kashmir High Court · (2018) 04 J&K CK 0039
High Courts19 Apr 2018Disposed Of
M/S K.K.CONSTRUCTION CORPORATION Vs UNION OF INDIA AND ORS
Jammu And Kashmir High Court · (2018) 04 J&K CK 0038
High Courts19 Apr 2018Disposed Of
A.K. SAWHNEY Vs STATE AND ORS
Jammu And Kashmir High Court · (2018) 04 J&K CK 0037
Prisons Act, 1977 — Section 40, 41
High Courts18 Apr 2018Allowed
BUSHAN KUMAR & ANR Vs STATE & ORS
Jammu And Kashmir High Court · (2018) 04 J&K CK 0035
Code of Criminal Procedure, 1973 — Section 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 323, 341, 354Protection of Civil Rights Act, 1955 — Section 7(c), 15
High Courts18 Apr 2018Dismissed
AJAY KAPOOR Vs COMMISSIONER OF INCOME TAX
Jammu And Kashmir High Court · (2018) 04 J&K CK 0034
Income-tax Act, 1961 — Section 68, 68A, 144, 254(1), 254(2)
High Courts18 Apr 2018Dismissed
PR. COMMISSIONER OF INCOME TAX Vs THE JAMMU CENTRAL COOP. BANK LTD.
Jammu And Kashmir High Court · (2018) 04 J&K CK 0033
Income-tax Act, 1961 — Section 14D, 143(3), 147Income Tax Rules, 1962 — Rule 8D
High Courts18 Apr 2018Dismissed
YASH PAUL AND ANOTHER Vs STATE OF Jammu & Kashmir
Jammu And Kashmir High Court · (2018) 04 J&K CK 0032
Code of Criminal Procedure, 1973 — Section 561AJammu & Kashmir (Prevention of Unfair means) Examination Act 1987 — Section 5(1)(2)Prevention of Corruption Act, 1988 — Section 5(2)
High Courts18 Apr 2018Disposed Of
JKSFC AND ORS Vs SHOKET ALI AND ANR
Jammu And Kashmir High Court · (2018) 04 J&K CK 0031
Payment of Gratuity Rule, 1972 — Rule 18Payment of Gratuity Act, 1972 — Section 1, 1(2), 1(3)(b), 1(3)(c)Contract Law (R&A) Act, 1970 — Section 2(1)(e)
High Courts18 Apr 2018Dismissed
SHAREEN GANAI Vs STATE OF Jammu & Kashmir AND ANOTHER
Jammu And Kashmir High Court · (2018) 04 J&K CK 0030
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 302, 363, 364Code of Criminal Procedure, 1973 — Section 497, 497(1)
High Courts18 Apr 2018Dismissed
ARVIND KUMAR Vs STATE & ANR
Jammu And Kashmir High Court · (2018) 04 J&K CK 0029
Code of Criminal Procedure, 1973 — Section 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 427, 447, 451
High Courts18 Apr 2018Allowed
OMKAR SINGH & OTHERS Vs STATE & ANR
Jammu And Kashmir High Court · (2018) 04 J&K CK 0028
Code of Criminal Procedure, 1973 — Section 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 147, 336, 427, 458
High Courts18 Apr 2018Dismissed
MADHU GUPTA AND OTHERS Vs STATE OF Jammu & Kashmir
Jammu And Kashmir High Court · (2018) 04 J&K CK 0027
Code of Criminal Procedure, 1973 — Section 561AEssential Commodities Act, 1955 — Section 2(a), 3, 7
High Courts18 Apr 2018Allowed
MUNISH CHAJGOTRA Vs STATE OF Jammu & Kashmir AND OTHERS
Jammu And Kashmir High Court · (2018) 04 J&K CK 0026
Code of Criminal Procedure, 1973 — Section 4(e), 155(2), 156(3), 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 376, 406, 420, 493, 494, 495, 496, 497
High Courts17 Apr 2018Dismissed
SHRIRAM GENERAL INSURANCE CO. LTD Vs MOHD. BASHIR ULLAH & ORS
Jammu And Kashmir High Court · (2018) 04 J&K CK 0025
High Courts16 Apr 2018Allowed
DR. MUQARAB HUSSAIN AND ANR Vs STATE OF JAMMU & KASHMIR
Jammu And Kashmir High Court · (2018) 04 J&K CK 0024
Code of Criminal Procedure, 1973 — Section 161, 173, 174, 561AJammu and Kashmir High Court Rules, 1999 — Rule 138(3)Constitution of India, 1950 — Article 21