High Courts31 Jul 2018
Joginder Singh And Others @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0112
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 252 of 610
High Courts31 Jul 2018Disposed Off
Mohammad Amin Lone @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0111
Constitution of India, 1950 — Article 226
High Courts31 Jul 2018Allowed
Aurangzeb @APPELLANT@Hash State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0110
Code of Criminal Procedure 1973, — Section 488, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 199, 200, 420Jammu and Kashmir Grant of Permanent Resident Certificate (Procedure) Act, 1963 — Section 7
High Courts30 Jul 2018Dismissed
State Of Jammu & Kashmir @APPELLANT@Hash Pankaj Singh And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0109
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 34, 201, 302, 366, 376GCode of Criminal Procedure 1973, — Section 161, 164A, 174, 175, 417Indian Evidence Act, 1872 — Section 3, 30
High Courts27 Jul 2018Dismissed
Mulkh Raj @APPELLANT@Hash Vias Rak And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0108
Code of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 10
High Courts27 Jul 2018
Court On Its Own Motion @APPELLANT@Hash State And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0107
Municipal Corporation Act, 2000 — Section 232
High Courts27 Jul 2018Disposed Off
Farooq Ahmed Tramboo @APPELLANT@Hash Lal Din
Jammu And Kashmir High Court · (2018) 07 J&K CK 0106
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 379, 427, 447Code of Civil Procedure, 1908 — Section 115
High Courts27 Jul 2018Allowed
Amarjit Kour @APPELLANT@Hash State And Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0105
Constitution of India, 1950 — Article 226, 311Jammu and Kashmir Police Act, 1983 — Rule 334(1), 334(2), 334(2)(b), 359, 359(11)(2)Constitution of Jammu and Kashmir, 1956 — Section 103, 126
High Courts27 Jul 2018Allowed
Molvi Allah Ditta @APPELLANT@Hash State Th. Sho P/S Surankote
Jammu And Kashmir High Court · (2018) 07 J&K CK 0104
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 302Indian Evidence Act, 1872 — Section 145, 146
High Courts27 Jul 2018Dismissed
Ganga Singh @APPELLANT@Hash Central Bureau Of Investigation
Jammu And Kashmir High Court · (2018) 07 J&K CK 0103
Code of Criminal Procedure 1973, — Section 488, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 161J and K Prevention of Corruption Act Samvat, 2006 — Section 5(1)(d), \5(2)
High Courts27 Jul 2018Dismissed
Tariq Mehmood Bhat @APPELLANT@Hash Smt. Zubaida Akhter And Anr.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0102
Code of Criminal Procedure 1973, — Section 488, 561A
High Courts27 Jul 2018Dismissed
M/S Jain Medical Store And Anr. @APPELLANT@Hash Drugs Inspector, Udhampur And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0101
Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 19(3), 23, 25, 27(d), 34Code of Criminal Procedure 1973, — Section 561A
High Courts27 Jul 2018Dismissed
Bhim Parkash Rao And Ors. @APPELLANT@Hash State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2018) 07 J&K CK 0100
Code of Criminal Procedure 1973, — Section 4(1)(c), 161, 251, 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 409, 411
High Courts27 Jul 2018Dismissed
United India Insurance Co. Ltd. @APPELLANT@Hash Begma Begum And Others.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0099
Employees’ Compensation Act, 1923 — Section 4, 30
High Courts27 Jul 2018Dismissed
Bhola Ram And Anr @APPELLANT@Hash Santosh Kumari And Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0098
Jammu and Kashmir Agrarian Reforms Act, 1972 — Section 3A
High Courts27 Jul 2018
Rajinder Kumar @APPELLANT@Hash State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2018) 07 J&K CK 0097
Jammu and Kashmir Civil Services Regulations, 1956 — Article 226(2), 226(3)Constitution of India, 1950 — Article 311(2)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 201, 420, 465, 467, 468, 471
High Courts26 Jul 2018Dismissed
Life Insurance Corporation Of India @APPELLANT@Hash Jammu & Kashmir S. C. D. R. C. And Others
Jammu And Kashmir High Court · (2018) 07 J&K CK 0096
High Courts26 Jul 2018
Yashpal @APPELLANT@Hash State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2018) 07 J&K CK 0095
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 300, 302, 304Code of Criminal Procedure 1973, — Section 273, 342Indian Evidence Act, 1872 — Section 134
High Courts26 Jul 2018Disposed Off
Bajaj Allianz Gen. Ins. Co. @APPELLANT@Hash Satpal Badyal And Ors.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0094
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts26 Jul 2018Disposed Off
Bajaj Allianz Gen. Ins. Co. Ltd. @APPELLANT@Hash Ghulam Mohi-Ud-Din And Another.
Jammu And Kashmir High Court · (2018) 07 J&K CK 0093
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 337, 338Motor Vehicles Act, 1988 — Section 149(2), 170