COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,196 judgments · page 248 of 610

High Courts30 Aug 2018Dismissed

Vijay Kumar @APPELLANT@Hash Sher-e-Kashmir University of Agriculture Sciences and Technology, Jammu through its Registrar and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0082

Constitution of India, 1950 — Article 226

High Courts29 Aug 2018Disposed Off

Danish Ahmad Bhat @APPELLANT@Hash State of J&K and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0081

Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 7, 148, 149, 336, 348, 353, 427

High Courts29 Aug 2018Allowed

Manzoor Ahmad Ganai @APPELLANT@Hash State of J&K & ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0080

Constitution of India, 1950 — Article 22(5)Jammu and Kashmir Public Safety act, 1978 — Section 8(a), 8(4)Arms Act, 1959 — Section 7, 25

High Courts29 Aug 2018Allowed

Naseer Ahmad Rather @APPELLANT@Hash State of J&K and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0079

Code of Criminal Procedure 1973, — Section 161Constitution of India, 1950 — Article 22(5)

High Courts29 Aug 2018Allowed

Abdul Majeed Wani & ors @APPELLANT@Hash Ali Mohammad Wani & ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0078

Code of Civil Procedure, 1908 — Section 115

High Courts29 Aug 2018Disposed Off

Amrish Kumar Dutta and ors @APPELLANT@Hash State of J&K and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0076

High Courts29 Aug 2018Dismissed

Shaheen Akhter and anr @APPELLANT@Hash State of J&K and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0075

High Courts29 Aug 2018Dismissed

Madhu Sharma @APPELLANT@Hash J&K State Board of School Education, Jammu and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0074

High Courts29 Aug 2018Dismissed

Mohammad Maqbool Bhat @APPELLANT@Hash Sonaullah Malla & ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0073

Code of Civil Procedure, 1908 — Section 10, 115

High Courts28 Aug 2018Disposed Off

Bahar Ahmad Wani and ors @APPELLANT@Hash State and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0072

Jammu and Kashmir Civil Service Regulations, 1956 — Article 85

High Courts28 Aug 2018Dismissed

Harbans Lal @APPELLANT@Hash Kuldeep Chand and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0071

Code of Civil Procedure, 1908 — Order 7 Rule 11

High Courts28 Aug 2018

Reliance General Insurance Co Ltd. @APPELLANT@Hash Bachan Singh and anr

Jammu And Kashmir High Court · (2018) 08 J&K CK 0070

Employees Compensation Act, 1923 — Section 4, 4(i)(a), 4(1)(c)(ii), 30

High Courts28 Aug 2018Disposed Off

Sahil Sharma @APPELLANT@Hash State and Anr

Jammu And Kashmir High Court · (2018) 08 J&K CK 0069

Constitution of India, 1950 — Article 21Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 147, 427, 506

High Courts28 Aug 2018Disposed Off

Mohd. Rashid and ors. @APPELLANT@Hash State and ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0068

High Courts28 Aug 2018Disposed Off

Iftikhar Hussain Shah @APPELLANT@Hash State of J&K and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0067

Constitution of India, 1950 — Article 14, 16

High Courts28 Aug 2018

Santokh Singh @APPELLANT@Hash State and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0066

High Courts28 Aug 2018

NIC @APPELLANT@Hash Satish Kumar and others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0065

High Courts27 Aug 2018Disposed Off

Rakesh Kumar and anr @APPELLANT@Hash State & others

Jammu And Kashmir High Court · (2018) 08 J&K CK 0062

Universal Declaration of Human Rights, 1948 — Article 16Constitution of India, 1950 — Article 21

High Courts27 Aug 2018Allowed

Arif Ahmad Parray @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0061

Constitution of India, 1950 — Article 21, 22(5)Jammu and Kashmir Public Safety Act, 1978 — Section 8, 8(4), 13Investment Advisers Act, 1940 — Section 7, 27

High Courts27 Aug 2018Disposed Off

Noor Ud Din Wani @APPELLANT@Hash State Of Jammu & Kashmir & Ors

Jammu And Kashmir High Court · (2018) 08 J&K CK 0060

Constitution of India, 1950 — Article 311(2)Jammu and Kashmir Prevention of Corruption Act, Samvat 2006 — Section 5(1)(d), 5(2)Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 409, 468, 471