COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,196 judgments · page 244 of 610

High Courts25 Sept 2018Dismissed

Principal Presentation Convent Sr. Secondary School @APPELLANT@Hash Anandita Jandyal Mehta

Jammu And Kashmir High Court · (2018) 09 J&K CK 0064

Jammu and Kashmir Consumer Protection Act, 1987 — Section 18, 18A, 18 A(1)

High Courts25 Sept 2018Dismissed

Indian Oil Corporation Ltd & Ors @APPELLANT@Hash Mandeep Singh And Ors

Jammu And Kashmir High Court · (2018) 09 J&K CK 0063

High Courts25 Sept 2018

Balwant Singh And Sons @APPELLANT@Hash Union Of India And Others

Jammu And Kashmir High Court · (2018) 09 J&K CK 0062

Jammu & Kashmir Arbitration Act, 1945 — Section 20

High Courts24 Sept 2018Disposed Off

Ashok Kumar Sadhotra @APPELLANT@Hash State And Others

Jammu And Kashmir High Court · (2018) 09 J&K CK 0061

High Courts24 Sept 2018Allowed

Sandeep Gupta @APPELLANT@Hash Iftikhar Hussain Shah & Ors

Jammu And Kashmir High Court · (2018) 09 J&K CK 0060

High Courts24 Sept 2018Allowed

Shameema Akhter @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 09 J&K CK 0059

High Courts24 Sept 2018Disposed Off

Zakir Hussain And Others @APPELLANT@Hash Krishan Lal

Jammu And Kashmir High Court · (2018) 09 J&K CK 0058

Right of Prior Purchase Act, 1993 — Section 18

High Courts24 Sept 2018Allowed

Sudershan Kumar @APPELLANT@Hash State Through CBI

Jammu And Kashmir High Court · (2018) 09 J&K CK 0057

Code of Criminal Procedure 1973, — Section 161, 173(2), 342Indian Evidence Act, 1872 — Section 9, 47, 73Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 120B, 419, 420, 467, 468, 471

High Courts24 Sept 2018Dismissed

Kali Dass And Others @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 09 J&K CK 0056

High Courts19 Sept 2018Disposed Off

Kartar Singh And Others @APPELLANT@Hash J. S. Tandon, Md, Jammu & Kashmir SRTC And Others

Jammu And Kashmir High Court · (2018) 09 J&K CK 0055

High Courts19 Sept 2018Disposed Off

Bindiya Sharma @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 09 J&K CK 0054

High Courts19 Sept 2018Disposed Off

Puran Chand @APPELLANT@Hash State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2018) 09 J&K CK 0053

Code of Criminal Procedure 1973, — Section 561AJammu and Kashmir State Ranbir Penal Code, 1989 — Section 34, 201, 302

High Courts19 Sept 2018Dismissed

Daulat Ram & Anr @APPELLANT@Hash Roop Chand & Ors

Jammu And Kashmir High Court · (2018) 09 J&K CK 0052

Jammu & Kashmir Land Revenue Act, 1996 — Section 23, 31, 118Indian Evidence Act, 1872 — Section 58

High Courts19 Sept 2018Dismissed

Madhu Bala @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 09 J&K CK 0051

High Courts19 Sept 2018Dismissed

State Of Jammu & Kashmir @APPELLANT@Hash Jagjeevan Singh And Another

Jammu And Kashmir High Court · (2018) 09 J&K CK 0050

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 25, 42, 42(1), 42(2), 50Arms Act, 1959 — Section 3, 4, 25Code of Criminal Procedure 1973, — Section 512

High Courts19 Sept 2018Disposed Off

Abida Bano @APPELLANT@Hash State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 09 J&K CK 0049

High Courts19 Sept 2018Disposed Off

Radha Kumari @APPELLANT@Hash State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2018) 09 J&K CK 0048

High Courts19 Sept 2018Disposed Off

Mohan Lal And Others @APPELLANT@Hash Madan Lal

Jammu And Kashmir High Court · (2018) 09 J&K CK 0047

Specific Relief Act, 1977 — Section 9Code of Civil Procedure, 1908 — Section 115

High Courts18 Sept 2018

Universal Sompo General Insurance Co. Ltd @APPELLANT@Hash Sunita Kumari & Ors

Jammu And Kashmir High Court · (2018) 09 J&K CK 0046

Motor Vehicles Act, 1988 — Section 166

High Courts17 Sept 2018

Rajan Warikoo @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 09 J&K CK 0045