High Courts02 Nov 2018Disposed Off
Sameer Singh Rana Vs State And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0139
Jammu And Kashmir Civil Services Decentralization And Recruitment Rules, 2010 — Rule 23
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 236 of 610
High Courts02 Nov 2018Allowed
Masoom Hussain Shah Vs State And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0138
Code Of Criminal Procedure, 1973 — Section 164, 164A, 311, 540Evidence Act, 1872 — Section 138, 145Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 173, 323, 376, 452
High Courts02 Nov 2018Disposed Off
Man Mohan Singh Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0137
High Courts02 Nov 2018Dismissed
Kuldeep Singh And Others Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2018) 11 J&K CK 0136
Constitution Of India, 1950 — Article 226
High Courts02 Nov 2018Dismissed
Bansi Lal & Ors Vs Vijay Chand Katoch & Anr
Jammu And Kashmir High Court · (2018) 11 J&K CK 0135
High Courts02 Nov 2018Dismissed
Shahnawaz Ahmad Magrey Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0134
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 336
High Courts02 Nov 2018Dismissed
Samiullah Sheikh Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0133
Arms Act, 1959 — Section 7, 25Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts02 Nov 2018Allowed
Javid Rasool Dar Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2018) 11 J&K CK 0132
Unlawful Activities (Prevention) Act, 1967 — Section 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 12B, 148, 149, 153A, 307, 336, 332, 353Code Of Criminal Procedure, 1973 — Section 161
High Courts02 Nov 2018Disposed Off
Assadullah Parray Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0131
Constitution Of Jammu And Kashmir, 1956 — Section 103Constitution Of India, 1950 — Article 226
High Courts02 Nov 2018Allowed
Hilal Ahmad Ganie @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0081
Arms Act, 1959 — Section 7, 25Constitution Of India, 1950 — Article 21, 22, 22(5)
High Courts02 Nov 2018
Nameez Ahmad Yatoo @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0080
Unlawful Activities (Prevention) Act, 1967 — Section 13Constitution Of India, 1950 — Article 21, 22(3) (b), 22(5), 22(6)
High Courts02 Nov 2018Dismissed
Dr Showkat Anwar Bhat @APPELLANT@Hash Central University Of Kashmir Through Its Vice Chancellor & Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0079
High Courts01 Nov 2018Allowed
Suhail Ahmad Waza Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0130
High Courts01 Nov 2018Dismissed
State Of Jammu & Kashmir Through SHO P/s Chadoora Vs Tahir Ahmad Bhat And Others
Jammu And Kashmir High Court · (2018) 11 J&K CK 0129
Immoral Traffic Prevention Act, 1956 — Section 3, 4, 5
High Courts01 Nov 2018Allowed
Mushtaq Ahmad Bhat Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2018) 11 J&K CK 0128
Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)Constitution Of India, 1950 — Article 22(5), 22(6)
High Courts01 Nov 2018Dismissed
Abdul Hamid Bhat And Another Vs Ghulam Ahmad Ganai
Jammu And Kashmir High Court · (2018) 11 J&K CK 0127
Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 8
High Courts01 Nov 2018Allowed
Reyaz Ahmad Malik @APPELLANT@Hash State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2018) 11 J&K CK 0083
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13Constitution Of India, 1950 — Article 22(5), 22(6)
High Courts01 Nov 2018Dismissed
Ramzan Memorial Educational Trust And Others @APPELLANT@Hash Fareeda Akhter
Jammu And Kashmir High Court · (2018) 11 J&K CK 0082
Code Of Civil Procedure, 1908 — Section 92, 92(1), Order 6 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d), Order 2 Rule 1Bombay Public Trusts Act, 1950 — Section 50, 51
High Courts30 Oct 2018Dismissed
Barket Hussain @APPELLANT@Hash Union Of India And Others
Jammu And Kashmir High Court · (2018) 10 J&K CK 0108
High Courts30 Oct 2018Disposed Off
Mohd. Ayub @APPELLANT@Hash Sudesh Kumar And Anr
Jammu And Kashmir High Court · (2018) 10 J&K CK 0107
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 457, 497