High Courts19 Feb 2019Dismissed
Aezaz Ahmad Bhat and Ors Vs State And Anr
Jammu And Kashmir High Court · (2019) 02 J&K CK 0064
Jammu And Kashmir Classification Control And Appeal Rules, 1956 — Rule 27
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,196 judgments · page 221 of 610
High Courts15 Feb 2019Dismissed
Raja Anis Ali Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0056
High Courts15 Feb 2019Disposed Off
Shabir Hussain Bahar Vs Javaid Ahmad Batoo & Others
Jammu And Kashmir High Court · (2019) 02 J&K CK 0054
High Courts15 Feb 2019
Rajinder Singh Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0053
Jammu And Kashmir Delegation Of Powers Act, 2018 — Section 2Jammu And Kashmir High Court Rules, 1999 — Rule 33
High Courts15 Feb 2019
Court On Its Own Motion Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0041
High Courts14 Feb 2019Disposed Off
Towseef Ahmad Shah Vs State Of Jammu & Kashmir And Oanr
Jammu And Kashmir High Court · (2019) 02 J&K CK 0072
Jammu & Kashmir Public Safety Act, 1978 — Section 8Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Constitution Of India, 1950 — Article 22(5), 22(6)
High Courts14 Feb 2019Disposed Off
Gulzar Ahmad Dar Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 02 J&K CK 0046
Jammu & Kashmir Public Safety Act, 1978 — Section 13Code Of Criminal Procedure, 1973 — Section 161Constitution Of India, 1950 — Article 21, 22, 22(5)
High Courts14 Feb 2019Disposed Off
Hazik Ahmad Rather Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 02 J&K CK 0045
Jammu & Kashmir Public Safety Act, 1978 — Section 8Constitution Of India, 1950 — Article 21, 22(3)(b), 22(5)
High Courts14 Feb 2019Disposed Off
Tariq Ahmad Bhat Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 02 J&K CK 0044
Jammu & Kashmir Public Safety Act, 1978 — Section 8Constitution Of India, 1950 — Article 21, 22(3)(b), 22(5)
High Courts14 Feb 2019Disposed Off
Bilal Ahmad Lone Vs State Of J&K Through SHO P/S Watergam
Jammu And Kashmir High Court · (2019) 02 J&K CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20 (ii), 22, 29, 36A, 37Code Of Criminal Procedure, 1898 — Section 497, 498Code Of Criminal Procedure, 1973 — Section 167
High Courts14 Feb 2019Disposed Off
Kashmiri Sikh Community And Others Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 02 J&K CK 0042
Constitution Of Jammu and Kashmir, 1956 — Section 124Jammu And Kashmir Kashmiri Migrants (Special Drive) Recruitment Rules, 2009 — Rule 2(c), 2(ca), 2(d), 2(e), 3, 5, 6Constitution Of India, 1950 — Article 14, 15, 16, 16(1), 16(4), 17, 18, 143(1)
High Courts14 Feb 2019Dismissed
State Of Jammu & Kashmir & Ors Vs Sheikh Rashid Ahmad & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0040
Jammu And Kashmir Civil Service (Revised Pay) Rules, 1992 — Rule 9, 9(f)
High Courts14 Feb 2019Disposed Off
Sajad Ahmed And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 02 J&K CK 0035
Constitution Of India, 1950 — Article 21
High Courts14 Feb 2019
Jsb Aluminum Inds. Growth Centre Vs Commissioner Of Customs And Central Excise
Jammu And Kashmir High Court · (2019) 02 J&K CK 0034
Finance Act, 2004 — Section 91, 92, 93Finance Act, 2007 — Section 136Central Excise Act, 1944 — Section 35G, 93(1), 93(2), 93(3)
High Courts13 Feb 2019Disposed Off
Ircon International Ltd Others Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0038
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 11, 11(6)
High Courts13 Feb 2019
Zubair Alam Alias Sameer Vs State And Anr
Jammu And Kashmir High Court · (2019) 02 J&K CK 0037
Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 323, 354, 452Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts13 Feb 2019Disposed Off
Residents of Village Jassore Vs State Of Jammu & Kashmir Spl Tribunal And Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0036
High Courts12 Feb 2019Dismissed
Abdul Rehman Sofi Vs State Of Jammu & Kashmir And Another
Jammu And Kashmir High Court · (2019) 02 J&K CK 0070
Code Of Criminal Procedure, 1973 — Section 4(g), 154, 156(3), 397, 401, 466, 468, 471, 482Code Of Criminal Procedure, 1898 — Section 561ANegotiable Instruments Act, 1881 — Section 138
High Courts12 Feb 2019Dismissed
Noor-ud-Din Wani Vs State Of Jammu & Kashmir Through Vigilance Organization Kashmir Srinagar
Jammu And Kashmir High Court · (2019) 02 J&K CK 0068
Code Of Criminal Procedure, 1973 — Section 155(1), 155(2),161, 239, 397, 401, 482Jammu & Kashmir Prevention Of Corruption Act, 2006 — Section 5(1)(d), 5(2)Code Of Criminal Procedure, 1898 — Section 561, 561A
High Courts12 Feb 2019
Mohammad Iqbal Wani Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 02 J&K CK 0052
Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Jammu And Kashmir Public Safety Act, 1978 — Section 8Constitution Of India, 1950 — Article 21, 22(5)