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Jammu And Kashmir High Court judgments

12,196 judgments · page 217 of 610

High Courts01 Mar 2019

Munish Bhatia And Anr Vs State Of Jammu & Kashmir Anr

Jammu And Kashmir High Court · (2019) 03 J&K CK 0013

Code Of Criminal Procedure, 1973 — Section 362, 482Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B
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High Courts01 Mar 2019Dismissed

Mohammad Muzaffar Vs State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2019) 03 J&K CK 0012

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 121A, 124, 186, 212, 503, 506Code Of Criminal Procedure, 1973 — Section 196, 342, 395, 401, 410, 435Evidence Act, 1872 — Section 45
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High Courts01 Mar 2019Dismissed

State Of Jammu & Kashmir Vs Sheelo Devi

Jammu And Kashmir High Court · (2019) 03 J&K CK 0011

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 107, 306, 309, 498ACode Of Criminal Procedure, 1973 — Section 161, 164A, 417Evidence Act, 1872 — Section 114C
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High Courts01 Mar 2019Allowed

Raman Gupta Vs Satish Kumar Gupta

Jammu And Kashmir High Court · (2019) 03 J&K CK 0010

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 247, 256, 265, 417(2), 438(2), 439(1), 439(2), 439(3), 439(4), 439(5)
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High Courts01 Mar 2019Dismissed

State Of Jammu & Kashmir Vs Asgar Ali

Jammu And Kashmir High Court · (2019) 03 J&K CK 0009

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 376, 511Code Of Criminal Procedure, 1973 — Section 161, 164
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High Courts01 Mar 2019Dismissed

State Vs Naresh Kumar Parwakar

Jammu And Kashmir High Court · (2019) 03 J&K CK 0008

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 24, 25, 26, 120B, 201, 420, 463, 465, 467, 468, 471
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High Courts01 Mar 2019Allowed

Zahoor Ahmad Dar Vs State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2019) 03 J&K CK 0007

Jammu & Kashmir Public Safety Act, 1978 — Section 8Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Constitution Of India, 1950 — Article 22(5), 22(6)
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High Courts01 Mar 2019Allowed

Mohammad Latief Dar Vs State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2019) 03 J&K CK 0006

Jammu & Kashmir Public Safety Act, 1978 — Section 8Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Constitution Of India, 1950 — Article 22(5), 22(6)
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High Courts28 Feb 2019Dismissed

Kuldip Raj Vs Pawan Kumar

Jammu And Kashmir High Court · (2019) 02 J&K CK 0089

Jammu And Kashmir Houses And Shops Rent Control Act, 1966 — Section 11(h)Code Of Civil Procedure, 1908 — Order 41 Rule 31
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