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Jammu And Kashmir High Court judgments

12,194 judgments · page 154 of 610

High Courts27 Aug 2020Dismissed

Mohammad Shafi Rather Vs Union Of India And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0030

Indian Penal Code, 1860 — Section 120(B), 409, 420Prevention Of Corruption Act, 1988 — Section 5(A), 13, 13(1)(e), 17, 17(A)Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 3
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High Courts25 Aug 2020Allowed

Abid Sidique Gujree Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0033

Jammu And Kashmir Public Safety Act, 1978 — Section 8Code Of Criminal Procedure, 1973 — Section 107, 151Unlawful Activities (Prevention) Act, 1967 — Section 13
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High Courts25 Aug 2020Dismissed

Ajaz Ahmad Bhat Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0032

Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)(i), 8(2)(ii)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 124(A)Constitution Of India, 1950 — Article 14, 22(5)
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High Courts25 Aug 2020Dismissed

Laiq Parvez Vs Union Territory Of J&K

Jammu And Kashmir High Court · (2020) 08 J&K CK 0031

Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B)
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High Courts24 Aug 2020Dismissed

Srinagar Stamp Vendors Association Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0034

Jammu And Kashmir Stamp Act, 1977 — Section 1, 2, 2(24A), 27, 33, 35, 42, 47(A), 48, 61, 64(A), 72, 74, 74(2), 194(H)Stamp Act, 1899 — Section 9Jammu And Kashmir Reorganisation Act, 2019 — Section 32, 95(2), 96
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High Courts24 Aug 2020Dismissed

Arjun Katal Vs State Of J&K And Others

Jammu And Kashmir High Court · (2020) 08 J&K CK 0003

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 304(B), 306, 498(A)Code of Criminal Procedure, 1898 — Section 561(A)Code of Criminal Procedure, 1973 — Section 436(A)
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