High Courts04 Jun 2020Allowed
Jahangir Ahmed Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0144
Constitution Of India, 1950 — Article 309
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2020
755 judgments · page 28 of 38
High Courts04 Jun 2020Dismissed
Kirti Sharma Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0143
High Courts03 Jun 2020Allowed
HDGC ERGO General Insurance Company Ltd And Others Vs Mohan Singh And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0149
High Courts03 Jun 2020Dismissed
National Insurance Co. Ltd Vs Anju Gupta And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0148
Motor Vehicles Act, 1988 — Section 163(A), 166, 168, 170
High Courts03 Jun 2020Disposed Off
Om Parkash Sharma Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0147
Constitution Of India, 1950 — Article 163
High Courts01 Jun 2020Dismissed
Oriental Insurance Co. Ltd Vs Kanta Devi And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0153
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304(A)
High Courts01 Jun 2020Dismissed
Shah Pandya Vs Salal Hydro Electric Project
Jammu And Kashmir High Court · (2020) 06 J&K CK 0152
Jammu And Kashmir Arbitration Act, 1945 — Section 14(1), 14(2), 15, 16, 17, 30, 33
High Courts01 Jun 2020Dismissed
Ericsson India Private Limited Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0151
High Courts01 Jun 2020Disposed Off
Sudershan Singh And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 06 J&K CK 0150
Jammu And Kashmir Municipal Act, 2000 — Section 271Constitution Of India, 1950 — Article 14, 163
High Courts29 May 2020Dismissed
Syed Saiqa Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0010
Code Of Criminal Procedure, 1973 — Section 161, 173, 437, 437(1)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120(B), 302Arms Act, 1959 — Section 7, 27
High Courts29 May 2020Dismissed
Janmez Singh Vs Union Of India And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0003
High Courts29 May 2020Disposed Off
Neeru Pandita Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0002
Jammu And Kashmir Civil Services (Special Provisions) Act, 2010 — Section 2(c), 5, 5(v), 10, 10(2), 10(3)
High Courts29 May 2020Disposed Off
Tariq Ali Mir Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0001
High Courts20 May 2020Disposed Off
Mohammad Altaf Shah Vs Ghulam Qadir Langoo
Jammu And Kashmir High Court · (2020) 05 J&K CK 0012
Negotiable Instrument Act, 1881 — Section 138, 139, 142Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts20 May 2020Disposed Off
Mustafa Bhat Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0011
Code Of Criminal Procedure, 1973 — Section 24, 115, 151, Order 39 Rule 2(A)
High Courts19 May 2020Dismissed
Gurbachan Singh Vs Teja Singh And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0009
High Courts19 May 2020Allowed
Amit Choudhary Vs Oriental Insurance Co. Ltd And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0008
Motor Vehicles Act, 1988 — Section 170
High Courts19 May 2020Dismissed
Shree Ram General Insurance Company Ltd Vs Geeta Sharma And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0007
Employees Compensation Act, 1923 — Section 30
High Courts19 May 2020Disposed Off
Ashok Kumar Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0006
High Courts19 May 2020Allowed
Soom Bhadur And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2020) 05 J&K CK 0005