COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2020

755 judgments · page 25 of 38

High Courts19 Jun 2020Disposed Off

Chamber Of Commerce And Industry Vs Y. V. Sharma And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0090

Competition Act, 2002 — Section 10, 10(B, 11, 13(i), 16, 17, 19, 21Specific Relief Act, 1963 — Section 41, 41(g), 41(i)

High Courts19 Jun 2020Allowed

Parvez Ahmad Nengroo Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0042

Code Of Civil Procedure, 1908 — Order I Rule 10 , Order 6 Rule 17

High Courts19 Jun 2020Dismissed

National Insurance Company Ltd Vs Tsewang Dorjay And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0041

Motor Vehicles Act, 1988 — Section 168

High Courts17 Jun 2020Dismissed

Oriental Insurance Company Limited Vs Dalip Singh And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0095

High Courts17 Jun 2020Dismissed

New India Assurance Company Limited Vs Joshi Sharma And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0094

High Courts17 Jun 2020Dismissed

Oriental insurance Company Vs Suraj Parkash And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0070

Motor Vehicles Act, 1988 — Section 140

High Courts16 Jun 2020Allowed

Ali Mohammad Charloo @ Sagar Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0044

Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(4), 13Code Of Criminal Procedure, 1973 — Section 107, 151Constitution Of India, 1950 — 22(5), 35(A), 370

High Courts16 Jun 2020Dismissed

Sharan Gurdev Singh And Others Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0043

Administrative Tribunals Act, 1985 — Section 3(q), 28

High Courts15 Jun 2020Disposed Off

Nasar Hussain And Others Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0096

Code Of Criminal Procedure, 1973 — Section 438

High Courts12 Jun 2020

Mukhtar Ahmed Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0120

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)

High Courts12 Jun 2020

Arvind Kumar Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0119

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)

High Courts12 Jun 2020

Farida Begum Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0118

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)

High Courts12 Jun 2020

Farooq Iqbal Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0117

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)

High Courts12 Jun 2020

Shadab Ahmed Khan Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0116

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)

High Courts12 Jun 2020

Vijay Sharma And Others Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0115

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)

High Courts12 Jun 2020

Tsewang Rigzin And Others Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0114

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)

High Courts12 Jun 2020

Manik Kaith And Others Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0113

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)

High Courts12 Jun 2020

Rashmi Koul Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0112

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)

High Courts12 Jun 2020

Swami Raj Bhagat Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0111

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)

High Courts12 Jun 2020

Akshay Kumar Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2020) 06 J&K CK 0110

Administrative Tribunals Act, 1985 — Section 14, 14(1)(c), 18(i), 29Constitution Of India, 1950 — Article 226, 323(A), 370, 370(1), 370(3)