High Courts26 Nov 2019Allowed/ Disposed Of
M/S Naseer Ahmad Bhat Vs Union Territory Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0039
Constitution Of India, 1950 — Article 14, 19, 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2019
860 judgments · page 5 of 43
High Courts26 Nov 2019Disposed Of
Pritam Singh Oberoi Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0038
High Courts26 Nov 2019Disposed Of
Sofi Omer Rashid Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0037
Jammu And Kashmir Rights Of Persons With Disabilities Act, 2018 — Section 33Jammu And Kashmir Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1998 — Section 25
High Courts26 Nov 2019Single Bench
Tarsem Kumar Vs Union Of India And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0023
High Courts25 Nov 2019Disposed Of
Gh Nabi Ganie Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0045
High Courts25 Nov 2019Disposed Of
Zahid Farooq Vs Union Territory Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0044
High Courts25 Nov 2019Disposed Of
Nazneen Gowhar Vs Union Territory Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0043
High Courts25 Nov 2019Dismissed
Muzaffar Hussain Vs Union Territory Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0042
Constitution Of India, 1950 — Article 226
High Courts25 Nov 2019Disposed Of
Vishno Devi Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0026
Jammu And Kashmir Civil Service Regulations, 1956 — Article 242Jammu And Kashmir Civil Service Regulations, 1956 — Rule 242
High Courts25 Nov 2019Disposed Of
Surjit Singh Vs Ranju Jasrotia And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0025
Code Of Civil Procedure, 1908 — Order 7 Rule 11Jammu And Kashmir Co-Operative Societies Act, 1989 — Section 168
High Courts25 Nov 2019Single Bench
Ashok Kumar Raina Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0024
Constitution Of India, 1950 — Article 226
High Courts22 Nov 2019Disposed Of
Surinder Kour And Others Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0030
High Courts22 Nov 2019Disposed Of
Saika Yaqoob Malik And Another Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0029
High Courts22 Nov 2019Disposed Of
Kusam Katoch Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0028
High Courts22 Nov 2019Disposed Of
Anuradha Sharma Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0027
High Courts21 Nov 2019Disposed Of
Sofi Arif Maqbool Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0049
High Courts21 Nov 2019Disposed Of
Arif Younis Ganie Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0048
High Courts21 Nov 2019Dismissed
Manzoor Ahmad Dar Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0047
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13
High Courts21 Nov 2019Disposed Of
Tawseef Ahmad Lone Vs State Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2019) 11 J&K CK 0046
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 13Code Of Criminal Procedure, 1973 — Section 161
High Courts20 Nov 2019Disposed Of
Centre For Peace And Protection Of Human Rights Vs State Of Jammu And Kashmir & Ors
Jammu And Kashmir High Court · (2019) 11 J&K CK 0053