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Jammu And Kashmir High Court judgments, 2019

860 judgments · page 25 of 43

High Courts22 Apr 2019Dismissed

Nazir Ahmad Dar Vs Faiyaza Sultana

Jammu And Kashmir High Court · (2019) 04 J&K CK 0082

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 32, 242, 244, 482Code Of Criminal Procedure, 1898 — Section 561A
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High Courts19 Apr 2019Dismissed

Javeed Ahmad Bhat Vs Sona Ullah Sheikh

Jammu And Kashmir High Court · (2019) 04 J&K CK 0047

Negotiable Instruments Act, 1881 — Section 138, 138(c), 142Code Of Criminal Procedure, 1973 — Section 177, 182(1), 184, 220(1), 482Code Of Criminal Procedure, 1898 — Section — Section 561A
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High Courts19 Apr 2019

Muzamil Ahmad Dar Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 04 J&K CK 0046

Explosive Substances Act, 1908 — Section 3, 4Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Jammu & Kashmir Public Safety Act, 1978 — Section 8
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High Courts17 Apr 2019

Ashiq Hussain Marazi Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 04 J&K CK 0051

Jammu And Kashmir Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 2(c), 3Code Of Criminal Procedure, 1973 — Section 161Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)
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High Courts17 Apr 2019Disposed Of f

Ashiq Hussain Narchor Vs State Of Jammu & Kashmir And Anr

Jammu And Kashmir High Court · (2019) 04 J&K CK 0050

Jammu & Kashmir Public Safety Act, 1978 — Section 8, 8(1), 13Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Code Of Criminal Procedure, 1973 — Section 161
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High Courts16 Apr 2019Dismissed

Chander Udhey Singh & Ors Vs Sarika & Ors

Jammu And Kashmir High Court · (2019) 04 J&K CK 0103

Constitution Of Jammu And Kashmir, 1956 — Section 103, 104Code Of Criminal Procedure, 1973 — Section 133, 435Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 31
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