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Jammu And Kashmir High Court judgments, 2018

935 judgments · page 6 of 47

High Courts03 Dec 2018

A Citizen @APPELLANT@Hash State And Ors

Jammu And Kashmir High Court · (2018) 12 J&K CK 0010

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 4, 6Agrarian Reforms Act, 1976 — Section 13Jammu And Kashmir Control Of Building Operations Regulations, 1998 — Regulation 11
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High Courts30 Nov 2018Dismissed

Habibullah @APPELLANT@Hash Gulzar Hussain

Jammu And Kashmir High Court · (2018) 11 J&K CK 0117

Constitution Of Jammu And Kashmir, 1956 — Section 104Code Of Civil Procedure, 1908 — Section 115, Order 8 Rule 5, Order 12 Rule 6, Order 15 Rule 1, Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 5, Order 37 Rule 5(1), Order 37 Rule 7Evidence Act, 1872 — Section 17
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High Courts30 Nov 2018Dismissed

Dinesh Kumar Vs. State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2018) 11 J&K CK 0026

Code Of Criminal Procedure, 1973 — Section 190, 197, 197(1)Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 19, 120B, 406, 407, 409, 420, 467, 468, 471
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