High Courts26 Jul 2002
Shoukat Hussain Vs Union of India through Ministry of Post & Telegraph, New Delhi
Jammu And Kashmir High Court · (2003) 2 SCT 834
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2002
210 judgments · page 6 of 11
High Courts26 Jul 2002Allowed
Azad Ahmad and Others Vs New India Assurance Co. Ltd. and Others
Jammu And Kashmir High Court · (2004) ACJ 1918 : (2010) 4 JKJ 845
Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts26 Jul 2002Dismissed
Oriental Insurance Co. Ltd. Vs Ghulam Mohd.
Jammu And Kashmir High Court · (2004) ACJ 1811 : (2010) 3 JKJ 833
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts22 Jul 2002Dismissed
Aijaz Hussain Zargar Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 537
Jammu and Kashmir Civil Services (Classification, Control and Appeal) Rules, 1956 — Rule 14
High Courts20 Jul 2002Dismissed
Pritam Singh Vs Union of India and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 195
Constitution of India, 1950 — Article 226Constitution of Jammu and Kashmir, 1956 — Section 103
High Courts19 Jul 2002
Ram Saran and others Vs Chairman, Jammu Rural Bank and others
Jammu And Kashmir High Court · (2003) 3 SCT 16
High Courts16 Jul 2002Allowed
Siraj Din and Others Vs State
Jammu And Kashmir High Court · (2010) 4 JKJ 241
Criminal Procedure Code, 1973 (CrPC) — Section 174Ranbir Penal Code, 1989 — Section 302
High Courts16 Jul 2002
Sidharth Batta Vs M.L.Magotra, Maj.Gen.(Rtd.)
Jammu And Kashmir High Court · (2003) JKJ 499 : (2002) KashLJ 165
Jammu and Kashmir Consumer Protection Act, 1987 — Section 17
High Courts11 Jul 2002Allowed
Ghulam Nabi Bhat and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 1 JKJ 563
Constitution of India, 1950 — Article 14, 16
High Courts11 Jul 2002
Narinder Singh Jamwal Vs Union of India and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 209
High Courts10 Jul 2002Allowed
Mohd. Shafi Matoo Vs State and Others
Jammu And Kashmir High Court · (2010) 4 JKJ 215
High Courts14 Jun 2002
T.R. Gupta Contractor Ltd. Vs Union of India
Jammu And Kashmir High Court · (2002) 124 TAXMAN 62
Finance (No. 2) Act, 1998 — Section 87, 88Income Tax Act, 1961 — Section 32, 32A
High Courts14 Jun 2002Dismissed
Dr. (Mrs.) Satya Atri Vs Smt. Shashi Sharma and Others
Jammu And Kashmir High Court · AIR 2003 J&K 41 : (2010) 4 JKJ 832
Jammu and Kashmir Consumer Protection Act, 1987 — Section 15, 2
High Courts12 Jun 2002Dismissed
Bhiku Vs Chairman, J. and K. Special Tribunal and Others
Jammu And Kashmir High Court · AIR 2003 J&K 34 : (2010) 3 JKJ 336
Jammu and Kashmir Municipal Corporation Act, 2000 — Section 229(1), 240
High Courts12 Jun 2002
Lakshmi Narayan and Others Vs University of Jammu and Others
Jammu And Kashmir High Court · AIR 2003 J&K 53
Constitution of Jammu and Kashmir, 1956 — Section 103Jammu and Kashmir Universities Act, 1969 — Section 42Jammu and Kashmir Universities Regulations — Regulation 18
High Courts12 Jun 2002
Lakshmi Narayan and others Vs University of Jammu and others
Jammu And Kashmir High Court · AIR 2003 J&K 53 : (2003) JKJ 647 Supp : (2003) 1 SriLJ 37
Arbitration and Conciliation Act, 1996 — Section 11, 2, 7
High Courts12 Jun 2002
Nirmala Devi, Riaz Ahmed Vs State and others
Jammu And Kashmir High Court · (2003) 3 SCT 14
Jammu and Kashmir (Compassionate Appointment) Rules, 1994 — Rule 3
High Courts11 Jun 2002
Mohamad Shaffi Sheikh Vs State
Jammu And Kashmir High Court · (2002) KashLJ 740
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 161Pubilc Safety Act, 1978 — Section 13
High Courts04 Jun 2002Dismissed
Manzoor Ahed Dar and Others Vs State of Jammu & Kashmir and Others
Jammu And Kashmir High Court · (2003) 2 JKJ 546
Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Jun 2002
Ghulam Nabi Magray Dr.Lecturer, Department of Anaesthesiology, Institute of Medical Sciences, Soura, Srinagar Vs State of Jammu and Kashmir; Institute of Medical Sciences, Srinagar, through its Director
Jammu And Kashmir High Court · (2003) JKJ 719 Supp : (2003) KashLJ 593 : (2002) SriLJ 438
Constitution of India, 1950 — Article 311