High Courts17 Oct 2000
Shakeel Ahmad Vs State
Jammu And Kashmir High Court · (2001) 4 SCT 49
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2000
188 judgments · page 3 of 10
High Courts16 Oct 2000
Surkhi Ram Vs Raj Dulari
Jammu And Kashmir High Court · (2001) CriLJ 1991 : (2001) 2 DMC 407 : (2001) 3 RCR(Criminal) 210
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 488
High Courts16 Oct 2000
Gurdass Singh Vs Union of India and Others
Jammu And Kashmir High Court · (2000) 10 J&K CK 0015
Defence Service Army Regulations, 1987 — Regulation 173
High Courts12 Oct 2000
Manu Hansa Vs State and Others
Jammu And Kashmir High Court · (2001) KashLJ 90
Constitution of India, 1950 — Article 16
High Courts11 Oct 2000
Avtar Krishan Vs Rattan Lal Gondi
Jammu And Kashmir High Court · (2001) KashLJ 173
Jammu and Kashmir Civil Procedure Code, 1977 — Section 6Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 27
High Courts11 Oct 2000
Rattan Lal Vs Lok Nath and Others
Jammu And Kashmir High Court · (2001) KashLJ 163
Ranbir Penal Code, 1989 — Section 181
High Courts11 Oct 2000
Kashmir Carbon Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 93
State Financial Corporations Act, 1951 — Section 29
High Courts11 Oct 2000
Om Parkash Vs Krishan Lal
Jammu And Kashmir High Court · (2001) KashLJ 88
Jammu and Kashmir Civil Procedure Code, 1977 — Order 23 Rule 3
High Courts11 Oct 2000
Sanjay kumar Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2000) 10 J&K CK 0008
Constitution of Jammu and Kashmir, 1956 — Section 128
High Courts11 Oct 2000
Sham Grover Vs Municipal Committee and Another
Jammu And Kashmir High Court · (2001) KashLJ 96
High Courts11 Oct 2000
Ichhpal Singh Vs State of J&K and Others
Jammu And Kashmir High Court · (2001) KashLJ 170
Constitution of India, 1950 — Article 21
High Courts05 Oct 2000
Col.O.S.Perhar Vs Union of India
Jammu And Kashmir High Court · (2001) 4 SCT 748
Army Act, 1950 — Section 122, 63Army Rules, 1954 — Rule 14, 160, 70
High Courts05 Oct 2000
Bashir Ahmad Naikoo Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2001) 1 SCT 605
High Courts03 Oct 2000
Commissioner of Wealth-tax Vs Ghulam Mohi-ud-Din Mutto
Jammu And Kashmir High Court · (2001) 247 ITR 549
Constitution of India, 1950 — Article 370Wealth Tax Act, 1957 — Section 27(1)
High Courts03 Oct 2000
Commissioner of Wealth Tax Vs Ghulam Mohi-ud-Din Mutto
Jammu And Kashmir High Court · (2001) 115 TAXMAN 161
Constitution of India, 1950 — Article 370Wealth Tax Act, 1957 — Section 27(1)
High Courts03 Oct 2000
Assad Ullah Khan Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (2000) 10 J&K CK 0007
Constitution of India, 1950 — Article 311
High Courts02 Oct 2000
Syed Lutfullah Shah Vs A.W.Kripak and Others
Jammu And Kashmir High Court · (2001) KashLJ 112
Wakf Act, 1978 — Section 4, 6
High Courts28 Sept 2000
Dharindra & Ors. Vs State & Ors.
Jammu And Kashmir High Court · (2000) 2 SriLJ 599 : (2000) SriLJ 599
Constitution of India, 1950 — Article 14Land Grants Act, 1960 — Section 13
High Courts27 Sept 2000
Indian Airlines Corporation and others Vs Farooq Ahmad Jan
Jammu And Kashmir High Court · AIR 2001 J&K 21 : (2001) JKLR 1 : (2001) SriLJ 152
Jammu and Kashmir Consumer Protection Act, 1987 — Section 11, 17