High Courts02 Apr 1999
Naseer Ahmad Sheikh Vs Additional Chief Secretary Home and another
Jammu And Kashmir High Court · (1999) SriLJ 241 : (1999) 1 SriLJ 241
Constitution of India, 1950 — Article 22(5)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1999
187 judgments · page 7 of 10
High Courts01 Apr 1999
Dhani Ram Vs Narinder Singh
Jammu And Kashmir High Court · (2000) KashLJ 268
Jammu and Kashmir Civil Procedure Code, 1977 — Section 11
High Courts24 Mar 1999
Amar Nath Koul, Major; 2.Divinder Kumar Minor Vs Jammu and Kashmir Bank Ltd.
Jammu And Kashmir High Court · (1999) KashLJ 720
Jammu and Kashmir Civil Procedure Code, 1977 — Section 21, 47
High Courts22 Mar 1999
Kaka Ram Vs Prabha Shankar
Jammu And Kashmir High Court · (2000) KashLJ 119 : (1999) SriLJ 274 : (1999) 1 SriLJ 274
Jammu and Kashmir Civil Procedure Code, 1977 — Order 41 Rule 17Jammu and Kashmir Limitation Act, 1995 — Article 164, 168
High Courts22 Mar 1999
State of J&K and another Vs Mohinder Nath Gupta Dr.and another
Jammu And Kashmir High Court · (1999) SriLJ 260 : (1999) 1 SriLJ 260
Constitution of India, 1950 — Article 14, 226Jammu and Kashmir Evidence Act, 1977 — Section 115A
High Courts22 Mar 1999
State of Jammu and Kashmir Vs Sheela Devi and Others
Jammu And Kashmir High Court · (2000) CriLJ 2531 : (2000) 3 RCR(Criminal) 745
Evidence Act, 1872 — Section 114Ranbir Penal Code, 1989 — Section 107, 306, 498A
High Courts22 Mar 1999
New India Assurance Co.Ltd.Shalamar Road, Jammu its Divisional Manager, M.S.Marwah Vs Mohinder Singh and others
Jammu And Kashmir High Court · (2000) KashLJ 129 : (2000) KashLJ 120
Motor Vehicles Act, 1988 — Section 168
High Courts22 Mar 1999
Ashok Kumar Vs Union of India
Jammu And Kashmir High Court · (2000) 3 RCR(Civil) 305 : (2000) 2 SriLJ 670 : (2000) SriLJ 670
Land Acquisition Act, 1990 — Section 18
High Courts22 Mar 1999
Mohd.Ayaz Clerk Vs J & K High Court
Jammu And Kashmir High Court · (2000) 3 SCT 223 : (2000) 1 SriLJ 71 : (2000) SriLJ 71
Jammu and Kashmir Civil Courts Act, 1977 — Section 30
High Courts22 Mar 1999
Ramesh Kumar Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1999) CriLJ 4030
Penal Code, 1860 (IPC) — Section 300, 302, 304Ranbir Penal Code, 1989 — Section 300, 302, 304
High Courts22 Mar 1999Dismissed
Kewal Krishan and Others Vs Smt. Krishna Devi and Others
Jammu And Kashmir High Court · (2001) ACJ 1029 : AIR 2000 J&K 89
Motor Vehicles Act, 1988 — Section 147
High Courts22 Mar 1999
Sushil Kumar Khajuria and Others Vs State
Jammu And Kashmir High Court · (2000) CriLJ 682 : (2003) 3 JKJ 168
High Courts22 Mar 1999
Goga Vs Nand Gopal and Others
Jammu And Kashmir High Court · (2000) KashLJ 133
Motor Vehicles Act, 1988 — Section 168
High Courts22 Mar 1999
Collector Asstt.Commissioner(R) Jammu Vs Shiv Dutt
Jammu And Kashmir High Court · (1999) SriLJ 272 : (1999) 1 SriLJ 272
Jammu and Kashmir Limitation Act, 1995 — Section 156Land Acquisition Act, 1990 — Section 26, 52
High Courts17 Mar 1999
State of J & K Vs Jammu Agroil Pvt.Ltd.
Jammu And Kashmir High Court · (2000) KashLJ 383 : (2000) SriLJ 101 : (2000) 1 SriLJ 101
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1Jammu and Kashmir Electricity Act, 1997 — Section 53
High Courts16 Mar 1999
Naseem Amir Shah Vs State & Ors.
Jammu And Kashmir High Court · (2000) 4 SCT 99 : (2000) 2 SriLJ 667
High Courts16 Mar 1999
Mushtaq Ahmed Wani Vs State and others
Jammu And Kashmir High Court · (2000) 4 SCT 64
Constitution of India, 1950 — Article 14, 16
High Courts16 Mar 1999Dismissed
Harcharan Singh Vs S. Bhagat Singh and Others
Jammu And Kashmir High Court · AIR 2000 J&K 92
Jammu and Kashmir Civil Procedure Code, 1977 — Order 1 Rule 10(2)
High Courts15 Mar 1999
Guncha Sharma Vs State of Jammu and Kashmir and others
Jammu And Kashmir High Court · (2000) 2 SCT 1005
Constitution of India, 1950 — Article 226, 227
High Courts15 Mar 1999
Bashir Ahmad Malik Vs State of J&K and Ors.
Jammu And Kashmir High Court · (2000) 1 SriLJ 106