High Courts02 Sept 1998
Parshotam Lal Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1999) 2 SCT 105
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1998
356 judgments · page 7 of 18
High Courts02 Sept 1998
National Insurance Company Ltd. Vs Faridah
Jammu And Kashmir High Court · (1999) 2 SriLJ 472 : (1999) SriLJ 472
Constitution of Jammu and Kashmir, 1956 — Section 103, 104Motor Vehicles Act, 1988 — Section 140
High Courts31 Aug 1998
Ghulam Hussain Bhat and others Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2000) 3 SCT 256 : (1999) 2 SriLJ 336 : (1999) SriLJ 336
Constitution of India, 1950 — Article 14
High Courts31 Aug 1998
Kashmir Travels Vs State
Jammu And Kashmir High Court · (1999) KashLJ 7 : (1998) SriLJ 362
Constitution of India, 1950 — Article 14
High Courts28 Aug 1998
Eveready Industries Employees Vs State of J&K and Others
Jammu And Kashmir High Court · (1999) SriLJ 519 : (1999) 2 SriLJ 519
Constitution of India, 1950 — Article 12, 226
High Courts27 Aug 1998
Ram Saroop Vs Election Commissioner and Others
Jammu And Kashmir High Court · (1999) SriLJ 62 : (1999) 1 SriLJ 62
Jammu and Kashmir Civil Procedure Code, 1977 — Order 47, 114Jammu and Kashmir Representation of the People Act, 1957 — Section 95
High Courts27 Aug 1998
The State Vs Mohd. Akbar and Others
Jammu And Kashmir High Court · (1999) CriLJ 1121
Constitution of India, 1950 — Article 137, 142Ranbir Penal Code, 1989 — Section 323, 395
High Courts26 Aug 1998
Asgar Ali Vs State and Others
Jammu And Kashmir High Court · (1999) KashLJ 35 : (1998) SriLJ 360
Constitution of India, 1950 — Article 14, 311Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts26 Aug 1998
Nirmal Kumar Singh, Dr. Vs University of Jammu and Others
Jammu And Kashmir High Court · (1998) SriLJ 435
Constitution of India, 1950 — Article 14, 226Jammu and Kashmir Universities Act, 1969 — Section 36
High Courts24 Aug 1998
Mohammad Sideeq Nath and Another Vs New India Assurance Co. Ltd. and Others
Jammu And Kashmir High Court · (2000) ACJ 1425
Motor Vehicles Act, 1988 — Section 140
High Courts24 Aug 1998
Lachman Singh Vs Sohan Lal
Jammu And Kashmir High Court · (2000) KashLJ 30
Jammu and Kashmir Transfer of Property Act, 1977 — Section 106, 111(g)(2)
High Courts20 Aug 1998
Mohammad Amin Khan Vs Srinagar Municipality and Ors.
Jammu And Kashmir High Court · (1999) KashLJ 766
High Courts20 Aug 1998
Bachan Lal Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2009) 2 SCT 43 : (1998) SriLJ 433
Constitution of India, 1950 — Article 311Police Rules, 1960 — Rule 187
High Courts20 Aug 1998
R.K.Raina, Dr.Principal, Govt.Medical College Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (2000) KashLJ 221 : (2000) 3 SCT 365 : (1999) 2 SriLJ 402
Constitution of India, 1950 — Article 311
High Courts17 Aug 1998Allowed
Ghulam Mohammad Malla Vs Mst. Halima and Another
Jammu And Kashmir High Court · (1999) CriLJ 1109
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 125, 386, 488, 488(3)
High Courts13 Aug 1998
Joginder Lal Kuthiala and Others Vs Administrator, Jammu Municipality and Others
Jammu And Kashmir High Court · AIR 1999 J&K 47
Jammu and Kashmir Municipal Act, 1951 — Section 224
High Courts13 Aug 1998
Joginder Lal Kuthiala and others Vs Administrator, Jammu Municipality and others
Jammu And Kashmir High Court · AIR 1999 J&K 47 : (1999) KashLJ 97 : (1998) SriLJ 445
High Courts12 Aug 1998
Naseema Firdous, Dr. Vs State of J&K and Others
Jammu And Kashmir High Court · (2000) KashLJ 126 : (1999) 2 SriLJ 440 : (1999) SriLJ 440
High Courts12 Aug 1998
Manmohan Singh & Ors. Vs State of Jammu and Kashmir
Jammu And Kashmir High Court · (1999) KashLJ 45
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561A
High Courts12 Aug 1998Dismissed
Smt. Kanta Devi Vs Maan Singh
Jammu And Kashmir High Court · (1999) CriLJ 951
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 488, 488(1)