High Courts26 Jun 1995
Mohd.Sadiq Vs District Magistrate, Doda and other
Jammu And Kashmir High Court · (1995) SriLJ 43
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1995
62 judgments · page 2 of 4
High Courts02 Jun 1995
Ashwani Kumar Vs State and others
Jammu And Kashmir High Court · (1996) 3 SCT 335
Constitution of India, 1950 — Article 15, 16
High Courts02 Jun 1995Dismissed
Sagra Singh and Others Vs State
Jammu And Kashmir High Court · (1996) CriLJ 726
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 344Ranbir Penal Code, 1989 — Section 147, 148, 302, 436
High Courts22 May 1995
Ashutosh Gupta Vs State and others
Jammu And Kashmir High Court · (1996) 3 SCT 551
Commissions (Business and Procedure) Rules, 1980 — Rule 36
High Courts19 May 1995
Rohit Sharma Vs University of Jammu
Jammu And Kashmir High Court · (1998) 1 SCT 174
Jammu University Calendar — Chapter 30, Status 11, Status 12, Status 2, Status 3
High Courts04 May 1995
Kamal Singh Chouhan, Dr. Vs State of J&K and others
Jammu And Kashmir High Court · (1995) JKLR 923 : (1996) 3 SCT 384 : (1995) SriLJ 110
Constitution of India, 1950 — Article 14, 16, 323Constitution of Jammu and Kashmir, 1956 — Section 133
High Courts28 Apr 1995Dismissed
Oriental Insurance Co. Ltd. Vs Rajinder Kumar and Others
Jammu And Kashmir High Court · (1996) ACJ 486 : AIR 1995 J&K 111
Motor Vehicles Act, 1939 — Section 110B
High Courts28 Apr 1995
Sukhdev Vs National Insurance Company Ltd.and Another
Jammu And Kashmir High Court · (1996) KashLJ 236 : (1997) SriLJ 41
Insurance Act, 1938 — Section 46Jammu and Kashmir Civil Procedure Code, 1977 — Section 20
High Courts28 Apr 1995
Union of India (UOI) and Others Vs Cheman Lal
Jammu And Kashmir High Court · (1997) 2 ACC 134
Motor Vehicles Act, 1988 — Section 163A, 165, 166
High Courts28 Apr 1995
Dayal Singh Vs State
Jammu And Kashmir High Court · (1995) JKLR 774 : (1997) SriLJ 36
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 20, 24
High Courts28 Apr 1995
United India Insurance Co.Ltd. Vs Bhupinder Singh and Others
Jammu And Kashmir High Court · (1996) ACJ 1122 : (1995) SriLJ 289
Motor Vehicles Act, 1988 — Section 165, 166
High Courts27 Apr 1995
National Textile Corporation Vs Bhagat Bhushan Gupta
Jammu And Kashmir High Court · (1995) SriLJ 45
Jammu and Kashmir Civil Procedure Code, 1977 — Order 14 Rule 1
High Courts20 Apr 1995
Amarjeet Singh Vs State
Jammu And Kashmir High Court · (1995) CriLJ 2886
Criminal Procedure Code, 1973 (CrPC) — Section 342Ranbir Penal Code, 1989 — Section 299, 300, 302, 304
High Courts17 Apr 1995
Bashir Kiln and Others Vs Sham Lal
Jammu And Kashmir High Court · AIR 1996 J&K 10
Arbitration Act, 1940 — Section 20, 8Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 20, 8
High Courts13 Apr 1995Dismissed
Hussain and Others Vs State of J. and K.
Jammu And Kashmir High Court · (1996) CriLJ 1145
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 161, 173, 302, 325, 34Ranbir Penal Code, 1989 — Section 302, 304, 304A, 34
High Courts09 Apr 1995Allowed
Jankar Singh Vs State and Others
Jammu And Kashmir High Court · (1995) CriLJ 3263
Constitution of India, 1950 — Article 14, 141, 144, 21Penal Code, 1860 (IPC) — Section 302, 303Ranbir Penal Code, 1989 — Section 303
High Courts07 Apr 1995Dismissed
Girdhari Lal Vs Remi Bairagi and Others
Jammu And Kashmir High Court · (1995) CriLJ 3311
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145, 145(1), 145(4), 146
High Courts05 Apr 1995
Ramesh Lal Vs State of J & K
Jammu And Kashmir High Court · (1995) JKLR 730 : (1995) SriLJ 287
Jammu and Kashmir Consumer Protection Act, 1987 — Section 562Probation of Offenders Act, 1958 — Section 6
High Courts05 Apr 1995
Asia Begum and Others Vs Mohd.Amin and Others
Jammu And Kashmir High Court · (1995) JKLR 473 : (1995) SriLJ 256
Motor Vehicles Act, 1988 — Section 165, 166
High Courts05 Apr 1995
Sat Pal Vs State
Jammu And Kashmir High Court · (1995) JKLR 820 : (1997) SriLJ 63