High Courts30 Aug 1994

Ghulam Mohd.Kala Vs State and others

Jammu And Kashmir High Court · (1994) KashLJ 528 : (1995) SriLJ 113

Civil Services Regulations, 1956 — Article 128Constitution of India, 1950 — Article 311Constitution of Jammu and Kashmir, 1956 — Section 126
High Courts05 Jul 1994Dismissed

S.M. Iqbal Vs Firdous Ahmad Shah

Jammu And Kashmir High Court · AIR 1994 J&K 83

Jammu and Kashmir Civil Procedure Code, 1977 — Order 41 Rule 3A, 115Jammu and Kashmir Limitation Act, 1995 — Section 14, 5
High Courts02 Jun 1994Dismissed

Mohd. Nasir Vs State and Others

Jammu And Kashmir High Court · (1994) CriLJ 2692 : (1994) 3 RCR(Criminal) 552

Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(2)Jammu and Kashmir Criminal Procedure Code, 1989 — Section 435, 435(4), 439Ranbir Penal Code, 1989 — Section 376