High Courts21 Jul 1984
Indu Bhushan Vs Govt.of J&K & Ors.
Jammu And Kashmir High Court · (1985) JKLR 182 : (1984) KashLJ 323 : (1985) SriLJ 67
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1984
36 judgments · page 2 of 2
High Courts20 Jul 1984
Madan Lal Vs Bholi Devi
Jammu And Kashmir High Court · (1984) KashLJ 158
Hindu Minority and Guardianship Act, 1956 — Section 6Jammu and Kashmir Guardians and Wards Act, 1977 — Section 17, 25, 9
High Courts09 Jul 1984
Ram Nath Vs State of J&K and Ors.
Jammu And Kashmir High Court · (1984) KashLJ 379
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 12(4)
High Courts11 Jun 1984
Mohd. Hafeez Vs State of J. and K. and Others
Jammu And Kashmir High Court · (1985) CriLJ 1344
Constitution of India, 1950 — Article 22
High Courts11 Jun 1984
Swaran Singh Vs State of J. and K. and Others
Jammu And Kashmir High Court · (1985) CriLJ 1281
Ranbir Penal Code, 1989 — Section 147, 382, 427
High Courts02 Jun 1984
Mansa Ram Vs Vijay Kumar
Jammu And Kashmir High Court · (1984) SriLJ 157
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11
High Courts01 Jun 1984
Miss Baljeet Oberaia Vs The State and Others
Jammu And Kashmir High Court · AIR 1985 J&K 16
Contempt of Courts Act, 1971 — Section 17
High Courts26 May 1984
Peer Gb.Nabi Vs Health Officer
Jammu And Kashmir High Court · (1984) SriLJ 168
Prevention of Food Adulteration Act, 1954 — Section 20
High Courts24 May 1984
Mohamad Yakub Vs State and Ors.
Jammu And Kashmir High Court · (1984) SriLJ 197
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 27
High Courts15 May 1984
The State Vs Shafiq Ahamad
Jammu And Kashmir High Court · (1985) CriLJ 628
Criminal Procedure Code, 1973 (CrPC) — Section 205, 30, 34
High Courts01 May 1984
Mohan Krishen Vs State
Jammu And Kashmir High Court · (1984) SriLJ 165
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561A
High Courts25 Apr 1984
Ram Ganga Ram Vs Suresh Kumar Gulhati
Jammu And Kashmir High Court · (1984) KashLJ 72 : (1984) SriLJ 170
Jammu and Kashmir Civil Procedure Code, 1977 — Section 115
High Courts18 Apr 1984
Swarna Devi Vs Ramesh Lal
Jammu And Kashmir High Court · (1988) JKLR 557 : (1988) KashLJ 197 : (1988) SriLJ 317
Jammu and Kashmir Hindu Marriage Act, 1980 — Section 31
High Courts04 Apr 1984
Dushiant Kumar Rampal Vs M.R.Puri, Prof.& Ors.
Jammu And Kashmir High Court · (1984) JKLR 327 : (1984) KashLJ 163 : (1984) SriLJ 338
Constitution of India, 1950 — Article 14, 16, 226
High Courts06 Jan 1984Dismissed
Dina Nath Vs Mohan Singh and Another
Jammu And Kashmir High Court · AIR 1986 J&K 50
Jammu and Kashmir Civil Procedure Code, 1977 — Order 39 Rule 1, Order 43 Rule 1, 96
High Courts01 Jan 1984
Ali Mohammad Mir Vs State and Others
Jammu And Kashmir High Court · (1985) CriLJ 703
Constitution of India, 1950 — Article 22