High Courts12 Mar 1982
KH. ABDUL REHMAN and Others Vs UNION OF INDIA and Others
Jammu And Kashmir High Court · (1982) 28 CTR 268 : (1982) 10 TAXMAN 219
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1982
48 judgments · page 3 of 3
High Courts01 Mar 1982
United Fire and General Insurance Co. Ltd. Vs Lakshmi Shori Ganjoo and Others United India Insurance Co. Ltd. Vs Ferdoz Ahmad Dar and Others New India Assurance Co. Ltd. Vs Saleema and Others
Jammu And Kashmir High Court · AIR 1982 J&K 105 : (1984) 55 CompCas 251
Motor Vehicles Act, 1939 — Section 110, 110(2A), 96, 96(2), 96(6)
High Courts27 Feb 1982Allowed
Gupta Pvt. Loan Committee and Others Vs Smt. Sumitra Devi
Jammu And Kashmir High Court · AIR 1983 J&K 4
Civil Procedure Code, 1908 (CPC) — Section 34Jammu and Kashmir Civil Courts Act, 1977 — Section 34Jammu and Kashmir High Court Rules, 1999 — Rule 14(2)
High Courts27 Feb 1982Dismissed
Pushpa Devi Vs Nanak Singh
Jammu And Kashmir High Court · AIR 1983 J&K 1
Civil Procedure Code, 1908 (CPC) — Section 23Jammu and Kashmir Hindu Marriage Act, 1980 — Section 34Jammu and Kashmir Limitation Act, 1995 — Article 156, 29, 29(2), 5
High Courts17 Feb 1982
Gani Dar Vs Rehrai & Ors.
Jammu And Kashmir High Court · (1982) SriLJ 101
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 145
High Courts16 Feb 1982
Gh.Mohd.Rather Vs State & Ors.
Jammu And Kashmir High Court · (1982) SriLJ 99
Constitution of India, 1950 — Article 226
High Courts27 Jan 1982
Gurdeep Singh Vs District Magistrate, Jammu, and anr.
Jammu And Kashmir High Court · (1982) SriLJ 285
Pubilc Safety Act, 1978 — Section 8(3)(b)(ii)
High Courts27 Jan 1982
German Singh Vs State of Jammu and Kashmir and Others
Jammu And Kashmir High Court · (1982) CriLJ 1552
Jammu and Kashmir Public Safety Act, 1978 — Section 8