High Courts04 Aug 1981

State Vs Mohamad Raza Beg

Jammu And Kashmir High Court · (1981) JKLR 380 : (1981) KashLJ 410 : (1981) KashLJ 451 : (1981) SriLJ 416

Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 6
High Courts28 May 1981

Custodian, Evacuee Property Vs Amarnath and others

Jammu And Kashmir High Court · AIR 1981 J&K 88 : (1981) KashLJ 371 : (1982) SriLJ 206

Jammu and Kashmir Civil Procedure Code, 1977 — Section 149Jammu and Kashmir Court Fees Act, 1977 — Section 4, 6, 8Land Acquisition Act, 1990 — Section 31, 52
High Courts07 May 1981

Manzoor Ahmad Dar Vs State

Jammu And Kashmir High Court · (1981) JKLR 386 : (1982) SriLJ 348

Jammu and Kashmir Civil Procedure Code, 1977 — Section 103Jammu and Kashmir Evidence Act, 1977 — Section 3Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 5(1)d
High Courts18 Mar 1981

Kulbushan Kumar Vs Jatinder Nath

Jammu And Kashmir High Court · (1981) JKLR 122 : (1981) KashLJ 468 : (1981) KashLJ 466 : (1981) SriLJ 239

Jammu and Kashmir Civil Procedure Code, 1977 — Order 18 Rule 3
High Courts03 Mar 1981

Administrator Municipality Vs Jagiri Lal and ors.

Jammu And Kashmir High Court · (1981) JKLR 78 : (1981) KashLJ 422 : (1981) SriLJ 302 : (1981) SriLJ 317

Jammu and Kashmir Civil Procedure Code, 1977 — Section 9Jammu and Kashmir Land Acquisition Rules — Rule 34Land Acquisition Act, 1990 — Section 18, 32(3), 32(4), 50
High Courts10 Feb 1981

Om Prakash Vs State

Jammu And Kashmir High Court · (1981) JKLR 191 : (1981) KashLJ 309 : (1981) SriLJ 322

Police Rules, 1960 — Rule 349