High Courts06 Jan 1979
State Vs Vijay Kumar Khojuria and Another
Jammu And Kashmir High Court · (1979) CriLJ 1179
Criminal Procedure Code, 1973 (CrPC) — Section 167, 17, 193, 409, 6
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1979
22 judgments · page 2 of 2
High Courts05 Jan 1979
Mohamad Yussuf Vs Hamida Begum
Jammu And Kashmir High Court · (1981) SriLJ 30
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 488(6)