High Courts06 Apr 1978Allowed
Subash Chander and Others Vs Mst. Shakuntala Devi and Others
Jammu And Kashmir High Court · AIR 1978 J&K 111
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 5
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 1978
26 judgments · page 2 of 2
High Courts03 Apr 1978Allowed
Wali Mohammad, etc. Vs Faqir Mohamad and Others, etc.
Jammu And Kashmir High Court · (1978) 04 J&K CK 0005
Azad Jammu and Kashmir Right of Prior Purchase Act, 1993 — Section 15Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 19, 19(1), 19(7)
High Courts03 Apr 1978
Ghulam Hussain Vs Ghulam Qadir and Others
Jammu And Kashmir High Court · (1978) 04 J&K CK 0004
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Transfer of Property Act, 1882 — Section 53A
High Courts03 Apr 1978Dismissed
Jia Lal Abrol Vs Sarla Devi
Jammu And Kashmir High Court · (1978) 04 J&K CK 0001
Hindu Marriage Act, 1955 — Section 10, 10(1), 13
High Courts20 Mar 1978
Kali Dass Vs S.H.O. Police Station Reasi
Jammu And Kashmir High Court · (1979) CriLJ 345
Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 167, 169, 172
High Courts17 Mar 1978Allowed
State of Jammu and Kashmir and Another Vs Ghulam Rasool and Another
Jammu And Kashmir High Court · AIR 1979 J&K 53
Jammu and Kashmir Civil Procedure Code, 1977 — Section 80Specific Relief Act, 1963 — Section 38