High Courts01 Jan 1972
Ghulam Din Vs Mohammad Syed and others
Jammu And Kashmir High Court · AIR 1973 J&K 56 : (1972) KashLJ 372
Jammu and Kashmir Court Fees Act, 1977 — Section 7(iv)
COURT ARCHIVE
41 judgments · page 3 of 3
Jammu And Kashmir High Court · AIR 1973 J&K 56 : (1972) KashLJ 372